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High Courts08 Jul 2026Disposed Of

Digamber Kumar Vs National Ins Co Ltd & Ors.

Delhi High Court · (2026) 07 DEL CK 0368

Delhi Police Act, 1978-Section 2(r)Motor Vehicles (Driving) Regulations, 2017-Rule 39(3), Regulation 2(o), 3, 5, 9Rules of The Road Regulations, 1989-Rule 15, 8
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High Courts08 Jul 2026Disposed Of

Sh. Ajay Jain Vs Sh. Anil Jain & Ors.

Delhi High Court · (2026) 07 DEL CK 0450

Code of Civil Procedure-Order XXXIX Rule 1, XXXIX Rule 2, Section 151, 39 Rules 1, 39 Rules 2, VII Rule 11Registration Act, 1908-Section 51, 57(4)Evidence Act-Section 58
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High Courts08 Jul 2026Dismissed

Rakesh Sachdeva Vs Rajesh Sachdeva

Delhi High Court · (2026) 07 DEL CK 0451

Code of Civil Procedure-XII Rule 6, Order VII Rule 11, Section 151, VI Rule 17, VII Rule 14, VIII Rule 5, XII Rule 6, VIII Rule 10, XII Rule 6(i)Specific Relief Act, 1963-Section 6, sub-section 2(a) of Section 6Evidence Act-Section 58
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High Courts08 Jul 2026Disposed Of

K.K. Miglani Vs Govt. Of NCT Of Delhi

Delhi High Court · (2026) 07 DEL CK 0452

Delhi Cooperative Societies Act, 2003-Section 71, 137 (zl), 70, 71(2), 137, 137(1), 137(2), 71(3), 70(1)Delhi Cooperative Societies Rules, 2007-Rule 87, 87(2), 87(3), 88Constitution of India-Article 309, 14, 16
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