Tribunals and Commissions23 Jun 2026Dismissed
Deep Chand Singhal Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1948
Income Tax Act, 1961-Section 250, 254, 144
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Tribunals and Commissions23 Jun 2026Allowed
Mohan Kant Jha Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2100
Income Tax Act, 1961-Section 250, 147, 144, 144B, 272A(1), 272A(1)(d), 251(1)(a), 142(1)
Tribunals and Commissions23 Jun 2026Allowed
Kusum Lata Sharma Vs ITO/NFAC, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2097
Income-tax Act-Section 68, 144
Tribunals and Commissions23 Jun 2026
Rajmani Ram Vs Ward 62(1), Delhi Civic Centre, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1937
Income Tax Act, 1961-Section 194J, 194C
Tribunals and Commissions23 Jun 2026Allowed
Pleasant Impex Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1936
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions23 Jun 2026Allowed
Syed Aijaz Haider Naqvi Vs Ito Ward 1(1) Moradabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1935
Income Tax Act, 1961-Section 250, 144, 144B, 139(1), 69A
Tribunals and Commissions23 Jun 2026
Karan Gomber Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1899
Income Tax Act, 1961-Section 250, 153C, 144, 148, 139, 139(1), 132, 153A, 153A(1), 153C(1), 153C(2), 153C(3), 142, 142(1), 143(2), 147, 149, 151, 153, 132AFinance Act, 2021
Tribunals and Commissions23 Jun 2026Allowed
Shalini Rajput Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1893
Income Tax Act, 1961-Section 143(3), 144B, 251, 48, Proviso to Section 48Finance Act, 2023
Tribunals and Commissions23 Jun 2026Allowed
The Hub Trust Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1891
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12A(1)(ac)(ii), 12A(1)(b)(ii)
Tribunals and Commissions23 Jun 2026Partly Allowed
Parul Suyal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1887
Income Tax Act, 1961-Section 69, 132, 147, 148, 151, 292CIndian Evidence Act, 1872-Section 65B
Tribunals and Commissions23 Jun 2026
Aman Arora Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1886
Income Tax Act, 1961-Section 250
Tribunals and Commissions23 Jun 2026Allowed
B.R.S.K. International Public School Education Society Vs Exemptions, Ward Rohtak
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1884
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G
Tribunals and Commissions23 Jun 2026Allowed
Saraswati Memorial Trust Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1883
Income-tax Act, 1961-Section 12A
Tribunals and Commissions23 Jun 2026Allowed
Chhunna Mal Ram Nath Charitable Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1882
Income-tax Act, 1961-Section 12A, 12AB
Tribunals and Commissions23 Jun 2026Allowed
Shri Digamber Jain Panchayat Rewari Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1874
Income-tax Act, 1961-Section 12AB
Tribunals and Commissions23 Jun 2026Allowed
Delhi Blue Pottery Trust Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1872
Income-tax Act, 1961-Section 12AB
Tribunals and Commissions23 Jun 2026Allowed
Sysnetians Welfare Association Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1870
Income-tax Act, 1961-Section 12AB
Tribunals and Commissions23 Jun 2026Partly Allowed
M/s Vaikuntha Foundation Vs Commissioner Of Income Tax (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1939
Income-tax Act, 1961-Section 80G, 12A, 80G(5)
Tribunals and Commissions23 Jun 2026Partly Allowed
M/s Baba Lodi Trust Vs Commissioner Of Income Tax (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2102
Income-tax Act, 1961-Section 80G, 12A, 80G(5)
Tribunals and Commissions23 Jun 2026Partly Allowed
Kundkund Bharti Vs Commissioner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2207
Income-tax Act, 1961-Section 80G, 80G(5), 12A