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High Courts07 Jul 2026

Sudheer Vs State NCT Of Delhi

Delhi High Court · (2026) 07 DEL CK 0966

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Sections 439, 41A, 82Indian Penal Code, 1860-Sections 170, 384, 385, 388, 419, 420, 506, 120B
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High Courts07 Jul 2026

Arun Muthu Vs State Of NCT Delhi

Delhi High Court · (2026) 07 DEL CK 0973

Code of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 170/384/385/388/419/420/506/120B
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High Courts07 Jul 2026

Sanjay Narang & Anr. Vs Raj Rani Saini & Anr.

Delhi High Court · 2025 INSC 490

Commercial Courts Act, 2015-Section 13(lA)Code of Civil Procedure, 1908-Section 96, Order XII Rule 4, XII Rule 6, VI Rule 17, VIII Rule 1A(3)Negotiable Instruments Act, 1881-Section 138
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High Courts07 Jul 2026

Athar Khan Vs State Of Nct Of Delhi & Ors.

Delhi High Court · 2026 INSC 2

National Investigation Agency Act, 2008-Section 21(4)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 147, 148, 149, 120B, 109, 114, 124A, 153A, 186, 201, 212, 295, 302, 307, 341, 353, 395, 420, 427, 435, 436, 452, 454, 468, 471, 34
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High Courts07 Jul 2026

State Vs Bansi Lal & Ors.

Delhi High Court · (2026) 07 DEL CK 1134

Code of Criminal Procedure, 1973-Section 378, 207, 209, 313(1)(b), 232, 235(1), 161, 386(1)Indian Penal Code, 1860-Section 308, 506, 34
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High Courts07 Jul 2026

State Bank Of India Vs Umed Singh

Delhi High Court · (2026) 07 DEL CK 1249

Constitution of India-Article 12, 14 and 16, 226 and 227State Bank of India Act, 1955Industrial Disputes Act, 1947-Section 2(s), 2(oo), 25-B, 25-B(2), 25-F, 25-F(a) and (b), 25B and 25F
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