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High Courts07 Jul 2026

Babita Dagar Vs State Of Delhi

Delhi High Court · (2026) 07 DEL CK 0657

Indian Penal Code, 1860-Sections 302, 34, 307, 120-BCode of Criminal Procedure, 1973-Sections 82, 83, 313Indian Evidence Act, 1872-Section 32 (1)
High Courts07 Jul 2026

Karan Vs State Of Nct Of Delhi

Delhi High Court · (2026) 07 DEL CK 0765

Constitution of India-Article 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 36, 47, 48, 49Code of Criminal Procedure, 1973-Section 50, 50(1)
High Courts07 Jul 2026Dismissed

Darshan Lal & Ors. Vs Government Of Nct Of Delhi & Ors.

Delhi High Court · (2026) 07 DEL CK 0401

Delhi Agricultural Produce Marketing (Regulation) Act, 1998-Section 71Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000-Rule 15, 24, 24(2)Constitution of India-Articles 14, 19(1)(g), 226