High Courts07 Jul 2026Dismissed
State Vs Dinesh
Delhi High Court · 2015 INSC 786
IPC-Sections 392/397/411, 392, 397, 411Evidence Act, 1862-Section 27
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12,32,888 judgments in All Courts · page 1,214 of 61,645
High Courts07 Jul 2026Dismissed
State (NCT Of Delhi) Vs Parvez
Delhi High Court · (2026) 07 DEL CK 0403
Code of Criminal Procedure Code, 1973-Section 378 (1), 161, 164Indian Penal Code, 1860-Sections 376(2)(g)/366/363/506/34, 363, 376/506/34, 366/34, 376(2)(g), and 506/34
High Courts07 Jul 2026Dismissed
State (GNCT Of Delhi) Vs Mohd Aslam & Ors
Delhi High Court · (2026) 07 DEL CK 0404
Code of Criminal Procedure Code, 1973-Section 378 (1)Indian Penal Code, 1860-Sections 308/452/323/506/34, 452/325/308/34
High Courts07 Jul 2026Disposed Of
Satender Kumar Srivastava Vs State Of GNCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0454
Indian Penal Code-Section 304, 177/218/467/468/471, 304/177/218/467/468/471, U/S: 304/177/218/467/468/471, 177/218/467/468/471/120B, 304/177/218/467/468/471/120-BProhibition of Employment as Manual Scavengers & their Rehabilitation Act, 2013-Sections 7/9, 7SC/ST Act-Sections 3(1)(j), 3(2)(v), 3(1)(v), 3(1) J
High Courts07 Jul 2026Dismissed
Gouri Sarkar & Anr. Vs Sanjay Roy & Ors.
Delhi High Court · (2026) 07 DEL CK 0455
Code of Civil Procedure, 1908-Order XII Rule 6, Section 151, VII Rule 14, VI Rule 17, I Rule 10Arbitration and Conciliation Act, 1996-Section 34Succession Act, 1925-Section 63
High Courts07 Jul 2026Dismissed
Sunita Rekhi & Anr. Vs Y.D. Puri & Ors.
Delhi High Court · (2026) 07 DEL CK 0238
Code of Civil Procedure, 1908-Order VI Rule 17, 6 Rule 17
High Courts07 Jul 2026Allowed
Nandinee Bose & Anr. Vs State Of Odisha & Ors.
Orissa High Court · (2026) 07 OHC CK 0216
Constitution of India-Articles 226 and 227Odisha Survey and Settlement Act, 1958-Section 12, 12-A, 12-B, 15(b), 158Orissa Government Land Settlement Act, 1962-Section 7- A (3)
Tribunals and Commissions07 Jul 2026Disposed Of
Subham Bhagat A member of Suspended Board of Directors of Ankit Metal & Power Ltd. Vs Sanjeev Kumar Jalan Resolution Professional of Ankit Metal & Power Ltd. & Ors.
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0078
IBC-Section 31
Tribunals and Commissions07 Jul 2026Allowed
Mukesh Kumar Vs M/s Baba Shri Chand Alloys
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0071
Insolvency & Bankruptcy Code, 2016-Section 94, 4, Part II, Chapter I, Part III, 78
Tribunals and Commissions07 Jul 2026Disposed Of
Allcargo Logistics Limited Vs Neera And Children Trust, Dhruv Agarwal, Manish Agarwal
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0016
Companies Act-Section 421, 241
Tribunals and Commissions07 Jul 2026Restoration application rejected
Commissioner Of Customs (Preventive) Vs M/s. Thiru Arooran Sugars Ltd., Czarnikow Group Limited, M/s. Kals Distileries Pvt Ltd.
National Company Law Appellate Tribunal
Companies Act-Section 421Companies Act, 2013Code-Section 61, Section 61 (2), sub-section 2 of Section 61
Tribunals and Commissions06 Jul 2026Dismissed
RBL Bank Pvt Ltd. Vs Gajender Singh
National Consumer Disputes Redressal Commission · (2026) 07 NCDRC CK 2809
Tribunals and Commissions06 Jul 2026Partly Allowed
Sh. Gyanveer Singh Vs Income Tax Officer (OSD)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2484
Income Tax Act, 1961-Section 143(3), 115BBE, 40A(3)
Tribunals and Commissions06 Jul 2026
Amit Bansal Vs Income Tax Officer Ward 2(3)(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2773
Income Tax Act, 1961-Section 68, 69
Tribunals and Commissions06 Jul 2026
Madhuri Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2788
Income Tax Act, 1961-Section 69
Tribunals and Commissions06 Jul 2026Allowed
Vashya Aggarwal Sabha Vs Ld. Assessing Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2763
Income Tax Act, 1961-Section 11, 143(1)(a), 143(1)
Tribunals and Commissions06 Jul 2026Allowed
Sudhanshu Grover Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2760
Tribunals and Commissions06 Jul 2026
Yashree Petroleum Vs ITO, Ward-1(2)(4)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2723
Income Tax Act-Section 143(3), 68, 250(4), 250(5)Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions06 Jul 2026
Smt. Vimal Chawla Charitable Trust Vs The CIT(Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2712
Income Tax Act, 1961-Section 12A(1)(ac)(ii)
Tribunals and Commissions06 Jul 2026
Human Welfare Trust Vs Commissioner Of Income Tax, (Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2275
Income Tax Act, 1961-Section 12A, 12AB, 80G, 115BBC