Income Tax Act, 1961-Section 143(1), 143(3), 80-IAB, 115JB, 115QA, 115P, 115-O, 115, 2(22)(d), 2(22), 46A, 48, 68, 40A(2)(b), 36(1)(iii)Companies Act, 1956-Section 2(46), 77, 77A, 77AA, 77B, 100 to 104, 391 to 393Companies Act, 2013-Section 52

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Tribunals and Commissions08 Jul 2026Allowed

Vikram Bakshi Vs CIT(A)/NFAC

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2598

Income Tax Act, 1961-Section 250, 270A

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Tribunals and Commissions08 Jul 2026Allowed

ICSI Institute Of Social Auditors Vs ITO (Exemption), Ward 1(2), Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2597

Income Tax Act, 1961-Section 12AA, 80G, 2(15)Institute of Chartered Accountants Act, 1949-Section 4, 6, 7, 9, 15(2A), 15A, 15A(2), 18, 19, 21A, 21B and 21CSEBI (Issue of Capital and Disclosure Requirements) Regulations, 2018-Regulation 292A, Clause (f)

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Tribunals and Commissions08 Jul 2026Allowed

Mithabhi Lamps Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2596

Income-tax Act, 1961-Section 250, 2(24)(x), 36(1)(va), 143(1), 143(1)(a), 143(3)

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Tribunals and Commissions08 Jul 2026Dismissed

Income Tax Officer Vs Narayan Dutt

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2595

Income Tax Act, 1961-Section 250, 144B

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Tribunals and Commissions08 Jul 2026Allowed

Shesh Dhar Dubey Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2633

Income-tax Act, 1961-Section 250Limitation Act of 1963-Section 51

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Tribunals and Commissions08 Jul 2026Allowed

Ram Kumar Gupta Vs DCIT, Central Circle-7, Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2632

Income Tax Act, 1961-Section 250, 143(3), 132, 143(2), 69A, 148, 292BBIncome Tax Rules, 1963-Rule 11ITAT Rules-Rule 11

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Tribunals and Commissions08 Jul 2026Partly Allowed

Mathod Industries Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2630

Income-tax Act, 1961-Section 153C, 143(3), 131(1A), 153D, 139(1), 132, 153A, 147, 151, 148A, 148, 132AIndian Evidence Act, 1872-Section 65B(2), 65B(4)

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Tribunals and Commissions08 Jul 2026

Karam Vir Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2629

Income Tax Act, 1961-Section 250, 144, 142(1), 269SS

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Tribunals and Commissions08 Jul 2026Partly Allowed

Mathod Industries Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2626

Income-tax Act, 1961-Section 153C, 143(3), 131(1A), 153D, 139(1), 132, 147, 153A, 148A, 148, 151, 153C(1), 153C(3), 132AIndian Evidence Act, 1872-Section 65B(2), 65B(4)

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Tribunals and Commissions08 Jul 2026Partly Allowed