Tribunals and Commissions08 Jul 2026
Chetan Garg Vs JAO Circle 49 (1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2455
Income Tax Act, 1961-Section 143(3), 144B
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Tribunals and Commissions08 Jul 2026
Pradyumn & Elizabeth Jain Foundation Vs Shri Prakash Dubey
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2454
Income Tax Act, 1961-Section 80G
Tribunals and Commissions08 Jul 2026Allowed
MVD Apparel Private Limited Vs Income Tax Officer, Ward 17(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2453
Income Tax Act, 1961-Section 250, 154, 143(1), 48
Tribunals and Commissions08 Jul 2026Allowed
Lalit Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2452
Income Tax Act, 1961-Section 250, 271B, 147, 144, 44AB
Tribunals and Commissions08 Jul 2026Partly Allowed
Nidaan Exim P Ltd Vs PCIT, Delhi-4
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2451
Income Tax Act, 1961-Section 133(6), 143(3), 144B, 263
Tribunals and Commissions08 Jul 2026Partly Allowed
Rakesh Kumar Sharma Vs ITO Ward-1
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2441
Income-tax Act, 1961-Section 143(1), 143(1)(a), 143(3), 139(1), 36(1), 36(1)(va), 37, 43B, 2(24)(x)Income-tax Act, 2025-Section 29(1)(e)Employees Provident Funds and Miscellaneous Provisions Act, 1952-Section 38(1)
Tribunals and Commissions08 Jul 2026Allowed
Sachin Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2585
Income-tax Act, 1961-Section 147, 69, 250(6), 1st proviso to Section 148, 148, 144, 148A, 148A(d)
Tribunals and Commissions08 Jul 2026
Sham Sunder Lal Kalawati Acharwale Charitable Trust Vs ITO, Ward-Exemption 2(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2575
Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12AB, 12AB(i)(b)(ii)(B), 61, 63, 63(a)Bombay Public Trusts Act, 1950MPT Act
Tribunals and Commissions08 Jul 2026Allowed
Cloud 9 Projects Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2580
Income-tax Act, 1961-Section 144, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(1)(b), 149A(c), 149A(d), 151, 271(1)(c)Finance Act, 2021TOLA-Section 2, 3, 3(1)
Tribunals and Commissions08 Jul 2026
M/S Kaane Visionary Projects Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2579
Income Tax Act, 1961-Section 132, 139(1), 139(5), 147, 148, 153A, 153C, 154, 250, 251, 251(1), 251(2), 263Indian Income-tax Act, 1922-Section 31, 31(3), 33B, 34
Tribunals and Commissions08 Jul 2026Dismissed
DCIT, Central Circle-28 Vs Uppal Housing Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2578
Income-tax Act, 1961-Section 143(3), 147, 68, 153A, 133(6), 132
Tribunals and Commissions08 Jul 2026
Mohammad Islam Mohammad Saleem & Co. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2577
Income Tax Act, 1961-Section 250
Tribunals and Commissions08 Jul 2026Allowed
Vishakha Sinha Khetrapal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2613
Income Tax Act, 1961-Section 250, 147, 144, 272B(1)
Tribunals and Commissions08 Jul 2026Allowed
Khalsa Rescue Foundation Vs The Addl./ Joint Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2612
Tribunals and Commissions08 Jul 2026Partly Allowed
Kross Diamonds Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2611
Income-tax Act, 1961-Section 144B, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149A(c), 149A(d)Finance Act, 2021TOLA-Section 3(1)
Tribunals and Commissions08 Jul 2026Allowed
Shray Kumar Vs ITO-2(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2610
Income Tax Act, 1961-Section 147, 144B, 148, 148A(b), 148A(d), 151, 151A, 69A, 115BBE, 250, 142(1)
Tribunals and Commissions08 Jul 2026
Smt. Bimla Rani Vs Income Tax Officer, Faridabad
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2609
Income Tax Act, 1961-Section 147, 144B, 148, 148A, 151, 151(ii), 250Finance Act, 2021
Tribunals and Commissions08 Jul 2026Dismissed
DCIT Vs Suprobha Behera
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2608
Income-tax Act, 1961-Section 153C, 153C(1), 153A, 144, 132Finance Act, 2017
Tribunals and Commissions08 Jul 2026Allowed
Shishu Kalyan Educational Society Vs CIT(Exemption), Chandigarh
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2607
Income-tax Act, 1961-Section 12AB(1)(b)(ii), 12A(1)(ac)(ii), 2(15), 12AB, 12AA
Tribunals and Commissions08 Jul 2026
Seaview Developers Pvt. Ltd. Vs. The DCIT, Circle-23(2)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2606
Income Tax Act, 1961-Section 143(3), 80-IAB, 115JB, 115QA, 115P, 2(22)(d), 115-0, 143(1), 2(22), 46A, 48, 36(1)(iii), 68, 40A(2)(b)Companies Act, 1956-Section 2(46), 77, 77A, 77AA, 77B, 100 to 104, 391 to 393Companies Act, 2013-Section 52