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12,30,447 judgments in All Courts · page 1,202 of 61,523

Tribunals and Commissions24 Jun 2026Allowed

Ind Food And Beverage Association Vs CIT, Exemption

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1645

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A

Tribunals and Commissions24 Jun 2026

Shapoorji Pallonji Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1644

Income Tax Act, 1961-Section 80G, 80G(5)(ii)

Tribunals and Commissions24 Jun 2026Allowed

Environics Trust Vs DCIT Central Circle 14 New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1643

Income Tax Act, 1961-Section 143(3), 12A

Tribunals and Commissions24 Jun 2026

Vidvata Interview Makers Private Limited Vs Assistant Commissioner Of Income Tax, Circle 1(1), Gurgaon

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1642

Income Tax Act, 1961-Section 250, 271(1)(c)

Tribunals and Commissions24 Jun 2026Allowed

Parveen Kumar Vs ACIT, CC-5 New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1641

Income Tax Act, 1961-Section 153C

Tribunals and Commissions24 Jun 2026Allowed

Anurvana Welfare Association Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1640

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 80G(5)(ii), 12A(1)(ac)(ii), 12A

Tribunals and Commissions24 Jun 2026Allowed

Food Safety And Standards Authority Of India Vs DCIT Circle Exempt 1(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1639

Income-tax Act, 1961-Section 11, 11(2), 12, 12A(b), 12A/12AA, 143(3)

Tribunals and Commissions24 Jun 2026

DCIT Central Circle 32 Vs M/s. Blue Bell Infosolutions Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1741

Income-tax Act, 1961-Section 144, 153A, 153C, 153C(1), first proviso to Section 153CFinance Act, 2017

Tribunals and Commissions24 Jun 2026

KBC India Private Limited Vs ITO, Ward 14 (3)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1740

Income-tax Act, 1961-Section 56(2)(viib)

Tribunals and Commissions24 Jun 2026Allowed

Sri Chand Satya Bhawna Educational Trust, Delhi Vs CIT(Exemption), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1739

Income Tax Act, 1961-Section 12AB, 80G

Tribunals and Commissions24 Jun 2026Allowed

Ajay Kumar Gupta Vs. ITO, Ward 46(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1738

Income Tax Act, 1961-Section 143(3), 144B, 54, 48, 55A

Tribunals and Commissions24 Jun 2026Dismissed

Income Tax Officer Vs. Babli Devi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1737

Income Tax Act, 1961-Section 147, 143(3), 144B, 148, 148A, 139(1), 69A, 149, 151Finance Act, 2021Taxation and other Laws (Relaxation and Amendment of Certain Provision) Act, 2020-Section 3

Tribunals and Commissions24 Jun 2026

ACIT Vs Agriculture Insurance Company Of India

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1736

Income Tax Act, 1961-Section 250, 143(3) r.w.s. 143(3A) & 143(3B), 14A, 36(1)(va), 44, 28 to 43B, Rule 5 of the First Schedule

Tribunals and Commissions24 Jun 2026Partly Allowed

Neeraj Hosiery India Private Limited Vs The Commissioner Of Income Tax (Appeal)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1735

Income Tax Act, 1961-Section 250, 143(3), 133(6), 68, 115BBETaxation Laws (Second Amendment) Act, 2016-Section 115BBE

Tribunals and Commissions24 Jun 2026

Citizen Voice Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1734

Income Tax Act, 1961-Section 80G, 12AB

Tribunals and Commissions24 Jun 2026Allowed

Shyama Foundation Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1731

Income Tax Act, 1961-Section 12AB, 80G

Tribunals and Commissions24 Jun 2026Allowed

Luxmi Super Services Vs ACIT Circle 52(1), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1728

Income Tax Act, 1961-Section 154, 221, 250

Tribunals and Commissions24 Jun 2026

Alstom Transport Systems (Thailand) Ltd Vs Deputy Commissioner Of Income Tax, Circle International Tax-1(1)(1), New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1786

Income Tax Act, 1961-Section 9(1)(vii), 142(1), 143(2), 143(3), 144C, 144C(13), 195A, 234B, 270AITAT Rules-Rule 18(6)

Tribunals and Commissions24 Jun 2026

EQX Analytics Private Limited Vs CIT (A)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1784

Tribunals and Commissions24 Jun 2026Allowed

M/s. Sadhna Bio-Oils Private Limited Vs DCIT, Circle 22(2)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1783

Income Tax Act, 1961-Section 250, 143(1), 143(3), 147, 127, 148, 143(2), 292BB, 34(1)Income Tax Rules, 1962-Rule 11