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Tribunals and Commissions08 Jul 2026Partly Allowed

Sh. Sachin Arora Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2334

Income-tax Act, 1961-Section 147, 144, 69C
Tribunals and Commissions08 Jul 2026Allowed

Narender Rathee Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2406

Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145B, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
Tribunals and Commissions08 Jul 2026Partly Allowed

Rakesh Kumar Sharma Vs ITO Ward-1

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2098

Income-tax Act, 1961-Section 143(1), 143(1)(a), 36(1), 36(1)(va), 37, 43B, 139(1), 143(3), 2(24)(x)Income-tax Act, 2025-Section 29(1)(e)Finance Act 2026
Tribunals and Commissions08 Jul 2026Dismissed

Rakesh Kumar Sharma Vs ITO Ward-1

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2090

Income-tax Act, 1961-Section 2(24)(x), 36(1), 36(1)(va), 37, 43B, 139(1), 143(1), 143(1)(a), 143(3)Income-tax Act, 2025-Section 29(1)(e)Finance Act, 2026
Tribunals and Commissions08 Jul 2026Dismissed

Rakesh Kumar Sharma Vs ITO Ward-1

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2083

Income-tax Act, 1961-Section 143(1), 143(1)(a), 36(1), 36(1)(va), 37, 43B, 139(1), 143(3), 2(24)(x)Income-tax Act, 2025-Section 29(1)(e)Employees Provident Funds and Miscellaneous Provisions Act, 1952-Section 38(1)