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Tribunals and Commissions30 Jun 2026Allowed

Parag Gupta Vs ITO

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1578

Income-tax Act, 1961-Section 143(1), 139(1), 90, 90A, 139(4), 139(5), 295(1), 295(2)(ha), 91, 80AC, 80-IA(7), 10A(5), 10B(5), 154Income-tax Rules, 1962-Rule 128, 128(8), 128(9)

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Tribunals and Commissions30 Jun 2026Allowed

Bijender Singh Vs ITO, Ward 1(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1577

Income Tax Act, 1961-Section 250, 144/144B, 249(2), 249(3)

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Tribunals and Commissions30 Jun 2026

The Oxford and Cambridge Society Of India Vs CIT (Exemption) Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1595

Income Tax Act, 1961-Section 11, 11(1), 11(1)(c), 11(1)(d), 12A, 12A(1)(ac)(iii), 12A(1)(ac)(vi), 12AB, 12AB(1)(b)(ii)(B), 80G, 80G(5), 60 to 63, 119(2)(b)

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Tribunals and Commissions30 Jun 2026Allowed

JTK Logistics Private Limited Vs ITO, Ward 13(3)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1593

Income Tax Act, 1961-Section 250, 143(3), 249(2), 249(3)

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Tribunals and Commissions30 Jun 2026

M S Goel (HUF) Vs ITO, Ward 28(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1535

Income Tax Act, 1961-Section 143(3), 68

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Tribunals and Commissions30 Jun 2026Allowed

Shri Sunil Biloria Vs The DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1534

Income Tax Act, 1961-Section 250, 148, 147, 142(1), 143(2), 292B

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Tribunals and Commissions30 Jun 2026

Sushila Lakhotia Vs DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1532

Income Tax Act, 1961-Section 250, 69A

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Tribunals and Commissions30 Jun 2026Allowed

Shiv Nandi Investments Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1531

Income Tax Act, 1961-Section 250, 144, 145(3), 148, 132(4), 148A, 127, 68, 69C, 151, 132

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Tribunals and Commissions30 Jun 2026Dismissed

DCIT Vs M/s. Belrus Agra Fert Pvt. Ltd

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1530

Income-tax Act, 1961-Section 153C, 132, 153A

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Tribunals and Commissions30 Jun 2026

M/s PHD Chamber Of Commerce And Industry Vs Commissioner Of Income Tax, Exemption

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1529

Income-tax Act, 1961-Section 12A(1)(ac)(ii)

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Tribunals and Commissions30 Jun 2026

Arthgyaan Advisors Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1528

Income Tax Act, 1961-Section 68, 69C, 127, 132, 132(4), 144, 145(3), 147, 148, 148A, 151, 250

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Tribunals and Commissions30 Jun 2026

SEPC Limited Vs DCIT/ACIT, Central Circle 15, Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1527

Income Tax Act, 1961-Section 250, 139(1), 143(2), 142(1)

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Tribunals and Commissions30 Jun 2026

Pankish Goel Vs. ACIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1521

Income Tax Act, 1961-Section 143(3), 50C

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Tribunals and Commissions30 Jun 2026Allowed

Vaish Samnvay Samiti Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1520

Income Tax Act, 1961-Section 80G

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Tribunals and Commissions30 Jun 2026Allowed

Layman Education Society Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1586

Income Tax Act, 1961-Section 12AB(1)(b)(ii)

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Tribunals and Commissions30 Jun 2026Allowed

Shri Khatu Shyam Gaushala Sewa Samiti Vs ITO (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1585

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G

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Tribunals and Commissions30 Jun 2026Allowed

Pranyas Development Foundation Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1584

Income Tax Act, 1961-Section 12AB(1)(b)(ii)

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Tribunals and Commissions30 Jun 2026Allowed

Shri Sanatan Gau Sewa Dham Samiti Vs Commissioner Of Income Tax (Exemptions), Chandigarh

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1582

Income Tax Act, 1961-Section 80G(5)(ii)

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Tribunals and Commissions30 Jun 2026

Pee Empro Exports Pvt. Ltd. Vs Asstt. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1581

Income Tax Act, 1961-Section 250

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Tribunals and Commissions30 Jun 2026Allowed

Sunwhite Realty Private Limited Vs DCIT, Central Circle-6

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1614

Income Tax Act, 1961-Section 153C, 143(3), 153A, 132, 153The Marine Products Export Development Authority Act, 1972-Section 33, Rule 43

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