JUDGMENT DATABASE

Search 12,32,888 Indian judgments.

12,32,888 judgments in All Courts · page 1,168 of 61,645

Tribunals and Commissions15 Jul 2026Allowed

Sonia Singh Mann Vs ITO, Ward 69(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2525

Income Tax Act, 1961-Section 144, 147, 148A(b), 142(1)

Tribunals and Commissions15 Jul 2026

Sav Dharam Foods LLP Vs Assessment Unit, CIT(A) NFAC

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2524

Income Tax Act, 1961-Section 250

Tribunals and Commissions15 Jul 2026

Smt Krishna Singh Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2521

Income-tax Act, 1961-Section 153A, 143(3), 69A, 132A, 131(1A)

Tribunals and Commissions15 Jul 2026Allowed

Beenu Aggarwal through Rajesh Aggarwal (Legal Heir) Vs ITO, Ward 44(6)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2519

Income Tax Act, 1961-Section 143(3)

Tribunals and Commissions15 Jul 2026Dismissed

DCIT Vs Rishab Kumar Lohia Memorial Trust

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2518

Income Tax Act, 1961-Section 11, 13, 13(1)(c), 13(1)(c)(ii), 13(2), 13(3), 13(3)(b), 250

Tribunals and Commissions15 Jul 2026Dismissed

DCIT, Circle 22(2), Delhi Vs Sehgal Jewels Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2517

Income-tax Act, 1961-Section 44AB, 68, 69A, 115BBE, 143(1), 143(2), 145(3), 285BA read with Rule 114ECompanies ActVAT Act

Tribunals and Commissions15 Jul 2026

M/s Flaktgroup India Private Limited Vs Assistant Commissioner Of Income Tax Circle-9(1), New Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2516

Income Tax Act, 1961-Section 143(3), 250

Tribunals and Commissions15 Jul 2026

Marco Foundation Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2513

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 12AB

Tribunals and Commissions15 Jul 2026

Rakesh Goel Vs DCIT, Central Circle-25, Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2552

Income Tax Act, 1961-Section 250, 153C, first proviso to Section 153C(1), 153C(3), 143(3), 153D, 69A, 69C, 127Finance Act, 2021

Tribunals and Commissions15 Jul 2026

Manharan Singh Suri Vs CIT(A), NFAC

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2550

Income Tax Act, 1961-Section 250

Tribunals and Commissions15 Jul 2026Allowed

Clarks Future Footwear Private Limited Vs ACIT, TDS Circle 73(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2549

Income Tax Act, 1961-Section 201

Tribunals and Commissions15 Jul 2026

McCain Foods India Pvt. Ltd. Vs JCIT, Circle 16 (2), New Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2548

Income-tax Act, 1961-Section 143(2), 142(1), 92CA, 143(3), 143(3)/144, 92CA(3), 37(1), 92CA(1), 92C(3)Income-tax Rules, 1962-Rule 10B, 10B(i)(b)

Tribunals and Commissions15 Jul 2026

M.D.D Medical Systems (India) Pvt. Ltd. Vs DCIT, Circle 16(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2547

Income Tax Act, 1961-Section 154, 143(1)(a), 143B, 43B

Tribunals and Commissions15 Jul 2026Allowed

A.T. Kearney Ltd. Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2545

Income Tax Act, 1961-Section 143(2), 143(3), 144C(5), 144C(13), 90(2), 28, 28(i), 29, 30 to 43, 37(1), 92CD

Tribunals and Commissions15 Jul 2026

Mulakh Raj Talwar Vs ITO, (NFAC)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2544

Income Tax Act, 1961-Section 147, 144B

Tribunals and Commissions15 Jul 2026Partly Allowed

Bala Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2543

Income Tax Act, 1961-Section 250

Tribunals and Commissions15 Jul 2026Partly Allowed

GIIR Communications India Private Limited Vs ACIT (OSD) Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2542

Income-tax Act, 1961-Section 143(3), 250(6), 40(a)(ia), 37(1), 69

Tribunals and Commissions15 Jul 2026

Cosmic Nutracos Solutions Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2541

Income-tax Act, 1961-Section 147, 148, 151, 151A, 37(1), 127, 148B, 234A, 234B, 234C, 234F, 270A(1), 270A(9)(a), Explanation 2(iii) to Section 148Evidence Act, 1872-Section 65B

Tribunals and Commissions15 Jul 2026Allowed

The Bhiwani Central Cooperative Bank Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2540

Income Tax Act, 1961-Section 147, 148, 151(ii)

Tribunals and Commissions15 Jul 2026Allowed

Shri Gaushala Vs CIT Exemptions & Anr.

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2538

Income Tax Act, 1961-Section 80G(5)