Tribunals and Commissions10 Jul 2026Allowed
Vibha Gupta Vs Assessing Officer, Ward 30(5)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2749
Income Tax Act, 1961-Section 250, 132, 133A, 153A, 143(2), 142(1), 143(3)
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Tribunals and Commissions10 Jul 2026Allowed
Gajender Singh Raghav Vs ITO, Ward 1(3)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2747
Income-tax Act, 1961-Section 250, 144B
Tribunals and Commissions10 Jul 2026Allowed
Punjab Liquors Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2746
Income Tax Act, 1961-Section 250, 68, 143(1), 143(2), 143(3), 142(1)
Tribunals and Commissions10 Jul 2026
Grafax Textiles Pvt. Ltd. Vs ITO, Ward 10(3)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2745
Income Tax Act, 1961-Section 144, 144B, 143(2), 142(1), 251(1)(a)Finance (No.2) Act, 2024
Tribunals and Commissions10 Jul 2026Allowed
Shanti Rice Mills Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2744
Income Tax Act, 1961-Section 250, 143(3), 36(1)(iii), 154/155, 148, 147, clause (c) sub-clause (i) of Explanation 2 to Section 147, 10A, 143
Tribunals and Commissions10 Jul 2026Allowed
Muni Education Society Vs ITO, Exemption Ward
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2743
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12AB(1)(b), 2(15)Haryana Registration and Regulation of Societies Act, 2022
Tribunals and Commissions10 Jul 2026Allowed
Global Medikit Limited Vs Deputy Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2742
Income Tax Act, 1961-Section 153C
Tribunals and Commissions10 Jul 2026Dismissed
Poonam Raghav Vs ITO Ward- 2 (1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2741
Income Tax Act, 1961-Section 54, 147, 148
Tribunals and Commissions10 Jul 2026Dismissed
ACIT Vs Young Womens Christian Delhi Association Of Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2740
Income Tax Act-Section 2(15), 11(2), 143(3)
Tribunals and Commissions10 Jul 2026Allowed
DevranjanMittra Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2738
Income Tax Act, 1961-143(3), 144, 274, 171(3)
Tribunals and Commissions10 Jul 2026Allowed
National Lubricating Grease Institute India Chapter Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2737
Income Tax Act, 1961-Section 12AA, 12AB, 12A, 2(15), Proviso to Section 2(15), 11, 10(23C)
Tribunals and Commissions10 Jul 2026Allowed
Hemant Kumar Goel Vs ITO, Ward 30 (1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2736
Income Tax Act, 1961-Section 147, 148, 148(A)(d)TOLA
Tribunals and Commissions10 Jul 2026
Syniverse Technologies Services India P. Ltd. Vs ACIT, Circle 3 (1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2733
Income-tax Act, 1961-Section 143(3), 144C, 144C(1), 144C(5), 144C(13), 144(13), 153(2A), 153A(2A)
Tribunals and Commissions10 Jul 2026Allowed
M/S Innus Infrastructure (P) Ltd. Vs ACIT, Circle 10(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2728
Income-tax Act, 1961-Section 148A(b), 148, 148A(d), 147, 149(1)(b), 151, 151A, 144B, 151(ii)
Tribunals and Commissions10 Jul 2026
M/s Vortex Systems Private Limited Vs ITO, Ward 26(4), New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2718
Income Tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions10 Jul 2026Allowed
ACIT Vs. M/s. CCIC India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2710
Income-tax Act, 1961-Section 37(1), 36(2), 36(1)(vii)
Tribunals and Commissions10 Jul 2026
Udit Cap-Fin Pvt. Ltd. Vs DCIT, CC-26
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2703
Income-tax Act, 1961-Section 153C, 153C(3), 147, 148
Tribunals and Commissions10 Jul 2026
ACIT Vs Ravi Shanker Gupta
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2699
Tribunals and Commissions10 Jul 2026
Pawan Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2369
Income-tax Act, 1961-Section 254 (2)Land Acquisition Act-Section 28
Tribunals and Commissions10 Jul 2026
Deepak Thakran Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2154
Income-tax Act, 1961-Section 143(3), 147