Tribunals and Commissions15 Jul 2026Allowed
Diamond Tree Vs. ITO Ward-74(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2492
Income Tax Act, 1961-Section 154, 194C, 194I, 201(1), 201(1A), Chapter XVII-B
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Tribunals and Commissions15 Jul 2026
The Early Childhood & Care Education Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2488
Income-tax Act, 1961-Section 12AB(1)(ac)(ii), 80G, 12A(1)(ac)(ii), 2(15), 11, 12, 80G(5), 10(22), 10(23C)(vi), 12ABSocieties Registration Act, 1860
Tribunals and Commissions15 Jul 2026Partly Allowed
JSD Steel Private Limited (Formerly CBS Steel Private Limited) Vs Income Tax Officer Ward 75(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2487
Income Tax Act, 1961-Section 250, 201, 201(1), 201(1A), 201(3), 200, 143(3), 40(1)(ia), 234EFinance Act No.2/2014Finance No.2 Act, 2024
Tribunals and Commissions15 Jul 2026
Parmesh Construction Company Ltd Vs ACIT, Central Circle-1 Noida Uttar Pradesh-201307
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2510
Income Tax Act, 1961-Section 143(3), 68
Tribunals and Commissions15 Jul 2026Allowed
Rahul Tandon Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2503
Income Tax Act, 1961-Section 69A, 131(1A), 132(4), 132
Tribunals and Commissions15 Jul 2026Dismissed
Umang Foundation Vs ITD
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2501
Income Tax Act, 1961-Section 12AB, 12A, 12(1)(ac)(vi), 12A(1)(ac)(vi)
Tribunals and Commissions15 Jul 2026Allowed
SNB Alumni Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2486
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G
Tribunals and Commissions15 Jul 2026Allowed
Jyoti Prakash Shiksha Samiti Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2485
Income-tax Act, 1961-Section 12A(1)(ac)(ii), 12AB
Tribunals and Commissions15 Jul 2026Partly Allowed
Consumer Electronics and Appliances Manufacturers Association Vs Commissioner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2483
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 2(15), 12AB(4), 11, 11(1)(a)
Tribunals and Commissions15 Jul 2026Allowed
Skinrange Addition Killer Foundation Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2482
Income-tax Act, 1961-Section 12AB(1)(b)(ii), 12AB
Tribunals and Commissions15 Jul 2026
GEE DEE Educational Society Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2500
Income-tax Act, 1961-Section 80G(5), 12AB, 12A, 12AA, 119, 120, 120(4) to 120(6), 127, 2(15), 133A, 12A(1)(ac), 2(7A)Income-tax Rules, 1962-Rule 11AASocieties Registration Act 1860
Tribunals and Commissions15 Jul 2026
Ajay Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2499
Income Tax Act, 1961-Section 250, 147, 144B, 148, 151(1), 151(ii), 148A(d), 148A, 151(i)
Tribunals and Commissions15 Jul 2026
M/s G.B. Enterprises Vs ITO Ward-35(5)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2498
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions15 Jul 2026
Mor Education Society Vs ITO(Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2497
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12ABHaryana Society Registration Act, 2012
Tribunals and Commissions15 Jul 2026
Aashish Goel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2496
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions15 Jul 2026
Rakesh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2530
Income Tax Act, 1961-Section 250, 147, 144
Tribunals and Commissions15 Jul 2026Allowed
M/s. Sourya Rolling and Energy Private Limited Vs DCIT Central Circle-27 Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2529
Income Tax Act, 1961-Section 69A, 69C, 132, 132A, 143(3), 153A, 153C, 153C(1), 153C(3), 153DFinance Act, 2021
Tribunals and Commissions15 Jul 2026Allowed
Next Step In Health Education And Environment Vs CIT (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2528
Income Tax Act, 1961-Section 12AB/(1)(b)(ii)
Tribunals and Commissions15 Jul 2026Partly Allowed
ITO Ward 2(2)(2) Vs Radhey Kishan
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2527
Income Tax Act, 1961-Section 250, 147, 144B, 143(3), 151, 148, 69A, 54B, 2(14), 148A(b), 148A(d), Explanation 3 to Section 147
Tribunals and Commissions15 Jul 2026Dismissed
Sumer Singh Vs ITO (JAO)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2526
Income Tax Act, 1961-Section 250, 271(1)(c)