Tribunals and Commissions15 Jul 2026Dismissed
DCIT Vs Chetan Sharma
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2537
Income Tax Act, 1961-Section 250, 153C, 143(3)
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Tribunals and Commissions15 Jul 2026Allowed
Heritage Investments Vs ACIT, Circle 28(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2536
Income Tax Act, 1961-Section 147, 144, 144B, 148, 148A(b)
Tribunals and Commissions15 Jul 2026
Harvinder Singh Sethi Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2534
Income Tax Act, 1961-Section 250, 147, 1448, 147 to 151, 69A, 143(3), 148, 153C, 139, 149, 151, 153, 153A
Tribunals and Commissions15 Jul 2026Allowed
M/s. Veolia Water Technologies and Solutions (India) P. ltd. Vs AU, NFAC, DCIT Circle 25(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2533
Income Tax Act, 1961-Section 92D, 142(1), 143(2), 143(3), 144B, 144C(1), 144C(5), 144C(8), 144C(10), 144C(13), 153(1), 153(4), 234A, 234B, 270AIncome Tax Rules, 1962-Rule 10D, 100, 108
Tribunals and Commissions15 Jul 2026Allowed
Delhivery Freight Services Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2531
Income Tax Act, 1961-Section 250, 37(1)
Tribunals and Commissions15 Jul 2026Allowed
Dhiraj Rawal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2573
Income-tax Act, 1961-Section 69A, 142(1), 143(2), 143(3), 147, 148Indian Penal Code-Section 420, 120BCr PC-Section 154
Tribunals and Commissions15 Jul 2026Dismissed
ACIT Vs MGM Realtors Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2572
Income Tax Act, 1961-Section 250, 68, 143(3), 142(1), 143(2), 246A
Tribunals and Commissions15 Jul 2026Allowed
Rajendra Singh Vs ITO, Ward 2(2)(2)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2571
Income Tax Act, 1961-Section 250, 144, 249(2), 249(3), 271(1)(c)
Tribunals and Commissions15 Jul 2026Partly Allowed
Ganesh Kumar Sancheti Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2570
Income-tax Act, 1961-Section 143(3), 144B, 69A, 143(1), 132, 32, 44AB
Tribunals and Commissions15 Jul 2026Partly Allowed
Alok Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2567
Income-tax Act, 1961-Section 143(3), 144B, 56(2)(x), 131(1)(d)
Tribunals and Commissions15 Jul 2026Allowed
Abha Khanna Vs ITO Ward 14(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2680
Income Tax Act, 1961-Section 69, 69A, 127, 132, 132A, 133A, 133A(2A), 139, 142(1), 143(2), 143(3), 144B, 147, 148, Explanation 2 to Section 148, 148A, 148A(d), 148B, 153A, 153C, 153C(3), 153D, 1483Constitution of India-Article 14Finance Act, 2021
Tribunals and Commissions15 Jul 2026
INT Infrastructure Private Limited Vs DCIT Circle 10(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2668
Income Tax Act, 1961-Section 143(3), 250
Tribunals and Commissions15 Jul 2026
Jagmohan Motors Pvt. Ltd. Vs ACIT, Rohtak Circle
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2666
Income Tax Act, 1961-Section 270A, 270A(8), 270A(9), 270A(9)(a) to (f)
Tribunals and Commissions15 Jul 2026
Rajesh Kathuria Vs DCIT Circle 13(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2770
Income Tax Act, 1961-Section 271(1)(c), 144B
Tribunals and Commissions15 Jul 2026Allowed
M/s Vaidik Sewa Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2768
Income Tax Act, 1961-Section 12AB(4), 12A(1)(ac)(iii), 80G(5), 12AB, 12A, 80G
Tribunals and Commissions15 Jul 2026Dismissed
DCIT, Central Circle-3, New Delhi Vs Tarun Gupta
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2767
Income Tax Act, 1961-Section 269SS, 269T, 271D, 271E, 275, 275(1)(a), 275(1)(c)
Tribunals and Commissions15 Jul 2026
Star Rice Land Pvt Ltd Vs Assessing Officer Central Circle-II
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2766
Income Tax Act, 1961-Section 143(3), 145(3), 36(1)(iii)
Tribunals and Commissions15 Jul 2026
DCIT, Circle 10(1) Vs M/s Ghaziabad Organics Limited
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2707
Income Tax Act, 1961-Section 143(3), 68, 41(1), 133(6), 131, 28(iv), 37(1), 37
Tribunals and Commissions15 Jul 2026Partly Allowed
Vikas WSP Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2705
Insolvency and Bankruptcy Code, 2016-Section 7(5), 14, 14(1)(a), 17, 31(1), 238Income Tax Act, 1961-Section 250, 68, 156A
Tribunals and Commissions15 Jul 2026
Income Tax Officer Vs Karan Kumar Agarwal
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2702
Income Tax Act, 1961-Section 143(3), 133(6), 115BBE, 69C