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Tribunals and Commissions15 Jul 2026

M/s O Trust Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2700

Income Tax Act, 1961-Section 12A, 12AB(1)(b)(ii)(B)Indian Trusts Act, 1882

Tribunals and Commissions15 Jul 2026Dismissed

ACIT Central Circle-25, Delhi Vs Kunal Gaba

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2695

IT Act-Section 269ST, 271DA, 271AAB

Tribunals and Commissions15 Jul 2026Allowed

M/s Baba Shad Bhura Parbandhak Kamety Vs Principal Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2694

Income Tax Act, 1961-Section 147, 144B, 263

Tribunals and Commissions15 Jul 2026Dismissed

ITO Vs Suresh Soni

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2693

Income Tax Act, 1961-Section 143(3), 69A, 115BBE

Tribunals and Commissions15 Jul 2026

Centre for Science and Environment Vs DCIT, Circle Exempt 1(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2692

Income Tax Act-Section 143(1), 154, 143(2)Foreign Contribution (Regulation) Act, 2010-Section 2(1)(h), Explanation 2

Tribunals and Commissions15 Jul 2026

Mrs. Jaspali Chauhan Vs The DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2691

Income Tax Act, 1961-Section 250, 250(6), 270A

Tribunals and Commissions15 Jul 2026

Spice Healthcare Private Limited Vs The Assistant Commissioner Of Income Tax, Central Circle 20, Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2690

Income Tax Act, 1961-Section 250, 147, 143(3)

Tribunals and Commissions15 Jul 2026

Fabstract Clothing India P. Ltd. Vs The Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2784

Income-tax Act, 1961-Section 250, 154, 143(1), 143(1)(a), 53B

Tribunals and Commissions15 Jul 2026

All India Sodhi Paatshah Dharmarth Trust Vs CIT(Exemptions), Chandigarh

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2782

Income Tax Act, 1961-Section 80G, 12A(1)(ac)(ii)

Tribunals and Commissions15 Jul 2026Allowed

Braj Pal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2783

Income Tax Act, 1961-Section 250, 147, 144, 147 to 151, 54F, 151

Tribunals and Commissions15 Jul 2026

DCIT (Exemption) Vs Government Industrial And Agricultural Exhibition, Aligarh

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2647

Income Tax Act, 1961-Section 250, 143(3), 11, 2(15), 11(4A), 12A, 12, 234BSocieties Registration Act, 1860

Tribunals and Commissions15 Jul 2026Allowed

Pawan Bhati Vs DCIT, Circle 5(2)(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2646

Income Tax Act, 1961-Section 147, 144B, 50C

Tribunals and Commissions15 Jul 2026Allowed

Shri Ram Sharnam Sabha (Regd.) Vs CIT(Exemptions)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2644

Income Tax Act, 1961-Section 12AB(1)(b)

Tribunals and Commissions15 Jul 2026Allowed

SNB Alumni Trust Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2643

Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G

Tribunals and Commissions15 Jul 2026Allowed

Abir Hydro Power Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2330

Income Tax Act, 1961-Section 143(3), 56(2)(viib), 68, 263, 37

Tribunals and Commissions15 Jul 2026

Sh. Rajesh Gupta Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2138

Income-tax Act, 1961-Section 143(3), 151, 148

Tribunals and Commissions15 Jul 2026Allowed

M/s. MG Housing Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2112

Income-tax Act, 1961-Section 147, 148, 148A, 271D, 69A, 37, 36(1)(va), 2(24)(x), 271BFinance Act, 2021Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

Tribunals and Commissions15 Jul 2026Allowed

Cooperative Cane Development Society Ltd Titavi Vs Assessment Unit Income Tax Department

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2106

Income Tax Act, 1961-Section 250, 143(3), 144B, 80P(2)(a)(iii), 80P(2)(a)(iv), 80P(2)(iii), 80P(2)(iv), 80P(2)(3), 80P(2A)(iii)

Tribunals and Commissions15 Jul 2026

Joint Commissioner Of Income(OSD) Vs Ace Infracity Developers Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2116

Income Tax Act, 1961-Section 250, 147, 143(3), 132, 148, 139(5), 115BBE, 69C, 68, 250(4)

Tribunals and Commissions15 Jul 2026Allowed

SNB Alumni Trust Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2100

Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G