High Courts17 Jul 2026Allowed
Niwas Surender Kumar & Co & Anr. Vs Union Of India & Anr.
Delhi High Court · (2026) 07 DEL CK 1143
Railways Act, 1989-Section 106, 93, 93(a), 93(f), 98, 65Railways Act, 1890-Section 73, 74
JUDGMENT DATABASE
Search 12,32,888 Indian judgments.
12,32,888 judgments in All Courts · page 1,160 of 61,645
High Courts17 Jul 2026
Ashok Kumar & Ors. Vs Prem Nath
Delhi High Court · (2026) 07 DEL CK 1144
Code of Civil Procedure, 1908-Order XLI Rule 27, Section 96Right to Information Act, 2005
High Courts17 Jul 2026Partly Allowed
Shamsher Alam Vs State Nct Of Delhi
Delhi High Court · (2026) 07 DEL CK 1171
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2)Indian Penal Code, 1860-Sections 300, 307, 361, 363, 366, 506Protection of Children from Sexual Offences Act, 2012-Sections 3, 5(m), 6
High Courts17 Jul 2026
State Govt Of Nct Of Delhi Vs Suraj @ Machhar
Delhi High Court · (2026) 07 DEL CK 1178
Code of Criminal Procedure, 1973-Section 378, 207, 209, 313(1)(b), 232, 235(1), 386(1)Indian Penal Code, 1860-Sections 392, 394, 397, 411 read with Section 34Indian Evidence Act, 1872-Section 154, 25
High Courts17 Jul 2026Allowed
Gaurav Vs State (NCT Of Delhi); Praveen Kumar @ Pankaj Vs State (GNCT Delhi)
Delhi High Court · (2026) 07 DEL CK 1179
Code of Criminal Procedure, 1973-Section 374(2), 482, 207, 209, 313(1)(b), 232, 154, 161, 162, 164, 235(1)Indian Penal Code, 1860-Section 365, 376D, 323, 506, 392, 34, 366, 367, 411, 376, 375, 90Indian Evidence Act-Section 114A, 113A, 113B, 145
High Courts17 Jul 2026
Venessa Beumont Vs State & Ors
Delhi High Court · (2026) 07 DEL CK 1268
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 419, 420, 468, 471 read with Section 34
High Courts17 Jul 2026
Anil Kumar & Ors. Vs Union Of India & Anr.
Delhi High Court · (2026) 07 DEL CK 1218
Constitution of India-Article 226Factories Act, 1948-Section 2(m), 52, 53, 61Industrial Employment (Standing Orders) Act, 1946
High Courts17 Jul 2026
M/S Kumar Infratech And Construction Pvt Ltd Vs All India Institute Of Medical Sciences Bhopal & Anr.
Delhi High Court · (2026) 07 DEL CK 1259
Code of Civil Procedure, 1908-Section 151
High Courts17 Jul 2026
National Highways Authority Of India Vs Soma Enterprises Ltd.
Delhi High Court · (2026) 07 DEL CK 1261
Arbitration and Conciliation Act, 1996-Section 34
High Courts17 Jul 2026
Lifestyle Buildcon Pvt. Ltd. Vs Avery Free Wheel Pvt. Ltd.
Delhi High Court · (2026) 07 DEL CK 1262
High Courts17 Jul 2026
M/S Vatika Business Centres Private Limited Vs Good Food Trade Private Limited
Delhi High Court · (2026) 07 DEL CK 1263
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 12(2)
High Courts17 Jul 2026
Pankaj Prakash & Anr. Vs United India Insurance Company Limited & Anr.
Delhi High Court · (2026) 07 DEL CK 0750
Code of Civil Procedure, 1908-Section 114, Order XLVII, XLVII Rule 1Right to Information Act, 2005Constitution of India-Article 335
High Courts17 Jul 2026
Mukhtar Ahmed & Anr. Vs Mohd Farid
Delhi High Court · (2026) 07 DEL CK 0713
Delhi Rent Control Act, 1958-Section 25-B, 14(1)(e), 25B(8), 10(3)(iii)
High Courts17 Jul 2026
Rajesh Kumar & Anr. Vs Sanjeev Kumar
Delhi High Court · (2026) 07 DEL CK 0714
Delhi Rent Control Act, 1958-Section 25B(8), 25-B(8), 25B, 14(1)(e), 14(1)Code of Civil Procedure, 1908-Section 151
High Courts17 Jul 2026Disposed Of
HDFC Ergo General Insurance Co Ltd Vs Smt Umrawati & Ors.
Delhi High Court · (2026) 07 DEL CK 0394
Motor Vehicles Act, 1988-Section 147, sub-section (2), sub-clause (i) of clause (b) of sub-section (1) of Section 147, 168Motor Vehicles (Amendment) Act, 1994
High Courts17 Jul 2026Dismissed
M/S Mange Ram Enterprises Pvt. Ltd. Vs Pushpa Devi & Ors.
Delhi High Court · (2026) 07 DEL CK 0396
High Courts17 Jul 2026Disposed Of
Master Aarav Giri Through Guardian Mr. Abhishek Giri Vs St. Columbas School & Anr.
Delhi High Court · (2026) 07 DEL CK 0443
Indian Evidence Act, 1872-Chapter V, Section 76, 79, 80, 81Bharatiya Sakshya Adhiniyam, 2023
High Courts17 Jul 2026Disposed Of
Pankaj Jain Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0478
High Courts17 Jul 2026Disposed Of
Darshna Malik & Ors. Vs Sanjeev Khirwar & Anr.
Delhi High Court · (2026) 07 DEL CK 0479
High Courts17 Jul 2026Disposed Of
Exgs197412x Vehicle Mechanic Ajay Kumar Singh Vs Shree Harpal Singh & Ors.
Delhi High Court · (2026) 07 DEL CK 0480