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Tribunals and Commissions16 Jul 2026Partly Allowed

Shri Shobit Gupta Vs The A.C.I.T

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2481

Income-tax Act, 1961-Section 147, 148, 151, 143(2), 10(38), 68ITAT Rules-Rule 18(6)
Tribunals and Commissions16 Jul 2026Dismissed

JCIT Vs Mohit Aggarwal

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2493

Income Tax Act, 1961-Section 271D, 271E, 271-E, 269SS, 269T, 275(1)(c)
Tribunals and Commissions16 Jul 2026Dismissed

ACIT Vs Anmol Tradex Pvt Ltd.

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2489

Income Tax Act-Section 153C, 153C(1), 153A, 143(3), 260Indian Evidence Act
Tribunals and Commissions16 Jul 2026

DCIT Vs M/s. Sony India Pvt. Ltd

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2507

Income Tax Act, 1961-Section 246A, 244A, Explanation to Section 140A(1), 254, 154, 260A, 143(3), 144C, 220(2), 234B, 234C, 156, 246(1)(f)
Tribunals and Commissions16 Jul 2026Dismissed

ACIT Vs Anish Yadav

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2502

Income-tax Rules, 1962-Rule 46A
Tribunals and Commissions16 Jul 2026Allowed

Geeta Singh Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2198

Income-tax Act, 1961-Section 2012-13
Tribunals and Commissions16 Jul 2026Allowed

Phool Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2207

Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 147, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
Tribunals and Commissions16 Jul 2026Allowed

Jai Kanwar Vs Income Tax Officer, Sonepat

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2217

Income-tax Act, 1961-Section 147, 263, 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 56(2)(viii), 10(37), 45(5), 145A, 145B, 264, 143(1)Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009