Tribunals and Commissions16 Jul 2026
Sh. Sudesh Kumar Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2225
Income-tax Act, 1961-Section 147, 144, 151
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12,32,888 judgments in All Courts · page 1,163 of 61,645
Tribunals and Commissions16 Jul 2026Allowed
Deepak Solanki Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2241
Income-tax Act, 1961-Section 147, 151
Tribunals and Commissions16 Jul 2026Partly Allowed
Sh. Vipin Kumar Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2245
Income-tax Act, 1961-Section 143(3), 37
Tribunals and Commissions16 Jul 2026
Tareekat Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2195
Income-tax Act, 1961-Section 147, 69C, 44AD
Tribunals and Commissions16 Jul 2026Dismissed
Rashtriya Shikshak Kalyan Pratisthan Vs Commissioner Of Income Tax (Appeals), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2183
Income-tax Act, 1961-Section 147
Tribunals and Commissions16 Jul 2026Partly Allowed
DCIT Vs Vishwanath Singhal
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2181
Income-tax Act, 1961-Section 147, 148A(b), 148A(d), 148
Tribunals and Commissions16 Jul 2026Dismissed
Samadhiya Infratech Pvt. Ltd. Vs Income Tax Officer, Ward-22(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2175
Income-tax Act, 1961-Section 143(1), 36(1)(va), 139(1)
Tribunals and Commissions16 Jul 2026Allowed
Bimla Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2172
Income-tax Act, 1961-Section 147, 69A
Tribunals and Commissions16 Jul 2026
Hindustan Gold Refiners & Mint Pvt. Ltd. Vs DCIT, Circle -10(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2157
Income-tax Act, 1961-Section 143(3), 260, 69C
Tribunals and Commissions16 Jul 2026
Income Tax Officer Vs M/s. Jhelum Javerri Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2135
Income-tax Act, 1961-Section 143(3), 68, 115BBE
High Courts16 Jul 2026Allowed
Shiny S.Nair Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 07 KL CK 1640
Code of Criminal Procedure, 1973-Section 378, 313, 357(1)(b)Negotiable Instruments Act, 1881-Section 138, 118 and 139
High Courts16 Jul 2026
K.P. Chandramohan & Anr. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 07 KL CK 1641
Constitution of India-Article 14, 19, 19(1)(g), 19(f), 21, 26(b), 31, 31(1), 31(2), 31-A, 31-C, 39(b), 246, 246-A, 300-A, 301, Entry 18 of List II, Entry 23 of List II, Entry 24 of List II, Entry 42 of List III, Entry 52 of List I, Entry 54 of List IKerala Minor Mineral Concession Rules, 2015-Rule 2 to 9, 11, 12, 20, 49, 89, 108Mines and Minerals (Development and Regulation) Act, 1957-Section 2, 3, 15, 21(5)
High Courts16 Jul 2026
Gayatri Arun Vs National Testing Agency & Ors.
High Court Of Kerala · (2026) 07 KL CK 1642
Kerala High Court Act, 1985-Section 5(i)Constitution of India-Article 226
High Courts16 Jul 2026
Mathew Paul Vs Mulavukad Grama Panchayat & Ors.
High Court Of Kerala · (2026) 07 KL CK 1643
Constitution of India-Article 226, 14Code of Civil Procedure-Section 141Customs Act, 1962-Section 130A
High Courts16 Jul 2026
Mahesh B. @ Mahesh Panju & Anr. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 07 KL CK 1644
Rules for the Kerala State Television Awards, 2022-Rule II, VIIConstitution of India-Article 14, 226
High Courts16 Jul 2026
Union Of India & Ors. Vs K Sub Maj (Hony Capt) Mohanraj TK
High Court Of Kerala · (2026) 07 KL CK 1645
Regulation for Medical Services for Armed Forces, 1983-Regulation 423Entitlement Rules for Casualty Pensionary Awards, 1982-Rule 5, 9, 14(b), 14(c)Constitution of India-Article 226, 33
High Courts16 Jul 2026
M.K Diljith Vs Asmabi Thazhepurayil Puthiya Veettil
High Court Of Kerala · (2026) 07 KL CK 1646
Tribunals and Commissions16 Jul 2026
M/s. Silicon Jewel Industries Pvt. Ltd. & Ors. Vs The Authorised Officer & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1944
SARFAESI Act, 2002-Section 13(2), 13(4)
Tribunals and Commissions16 Jul 2026
Amresh Suresh Jaiswal & Anr. Vs Bank of Baroda & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1945
SARFAESI Act-Section 13 (2), 18 (2)Security Interest (Enforcement) Rules-Section 7 (8)
Tribunals and Commissions16 Jul 2026
Shri Gurumukh Sigh & Ors. Vs Punjab & Sind Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1946