Tribunals and Commissions17 Jul 2026Allowed
Suman Kumar Vs ITO, Ward 5(3)(4)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2390
Income-tax Act, 1961-Section 250, 253(3), 250(4)
JUDGMENT DATABASE
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12,32,888 judgments in All Courts · page 1,158 of 61,645
Tribunals and Commissions17 Jul 2026
Om Wati Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2388
Income Tax Act, 1961-Section 147, 144B, 139(1), 148, 148A(d), 149(1)
Tribunals and Commissions17 Jul 2026Allowed
Mr. Khem Singh Vs Income Tax Officer Ward-67(7)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2387
Income Tax Act, 1961-Section 271(1)(c), 275, 147, 148Constitution of India-Article 14
Tribunals and Commissions17 Jul 2026
Karmic Energy Pvt. Ltd. Vs ITO, Ward 14(2)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2386
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions17 Jul 2026Partly Allowed
Sh. Pawan Kumar Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2385
Income-tax Act, 1961-Section 153A, 143(3), 69C
Tribunals and Commissions17 Jul 2026Allowed
M/s. Thakkar Steel Vs Addl. CIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2383
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions17 Jul 2026Allowed
M/s Antriksh Engineers And Builders Pvt. Ltd. Vs DCIT/ACIT Central Circle-1, Gurgaon
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2790
Income-tax Act, 1961-Section 143(3), 153A(1)(b), 132, 153C, 144, 153D, 153A, 143(2)Finance Act, 2017Finance Act 2026
Tribunals and Commissions17 Jul 2026Dismissed
Income Tax Officer Vs Ritu Jain
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2099
Income Tax Act, 1961-Section 144B, 115BBE, 148, 149, 149(1)(b), 148A(b), 68, 10(38), 133(6), 131ITAT Rules, 1963-Rule 27Finance Act, 2021
Tribunals and Commissions17 Jul 2026
Income Tax Officer Vs Ritu Jain
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2084
Income Tax Act, 1961-Section 10(38), 68, 131, 133(6), 144B, 148, 148A(b), 149, 149(1)(b), 115BBEITAT Rules, 1963-Rule 27Finance Act, 2021
High Courts17 Jul 2026
P.J. Antony & Anr. Vs State Of Kerala
High Court Of Kerala · (2026) 07 KL CK 1634
Prevention of Corruption Act, 1988-Sections 13(1)(c), 13(1)(d) r/w 13(2), 12Indian Penal Code-Sections 409, 465, 468, 471, 120B
High Courts17 Jul 2026
Employees State Insurance Corporation Vs M/s. Vettoor Hotels
High Court Of Kerala · (2026) 07 KL CK 1635
Employees' State Insurance Act-Section 76(1), 75(1)(a), 75, 46, 45AKerala Employees' Insurance Court Rules, 1958-Rule 16
High Courts17 Jul 2026
K.K. Shaji & Ors. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 07 KL CK 1636
Indian Penal Code-Sections 143, 144, 147, 148, 427, 447 read with Section 149Kerala Prevention of Damage to Private Property and Payment of Compensation Act, 2019-Sections 2, 2(a), 2(c), 5, 6, 8, 9, 11Kerala Prevention of Damage to Private Property and Payment of Compensation Rules, 2022-Rule 3
High Courts17 Jul 2026
Vinod Valiyattoor & Ors. Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 07 KL CK 1637
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 210, 173(4), 175(3), 175(4), 175(4)(a), 175(4)(b), 333Indian Penal Code-Sections 375, 376(2)(a)(i), 377, 354, 354A(1), 354B, 354D, 506, 446 and 450 r/w 34Notaries Act, 1952
High Courts17 Jul 2026
Dinil J.K Vs Kerala State Human Rights Commission & Ors.
High Court Of Kerala · (2026) 07 KL CK 1638
Kerala Police Act, 2011-Section 113Protection of Human Rights Act, 1993
High Courts17 Jul 2026
Neerulpan Valeed Vs Assistant Commissioner (IB) II
High Court Of Kerala · (2026) 07 KL CK 1639
Kerala General Sales Tax Act, 1963-Section 45A, 19C, 17(3), 45A/67Kerala Value Added Tax Act, 2003-Section 67, 26, 25(1), 45A/67Kerala Value Added Tax Rules, 2005-Rule 58(20)
Tribunals and Commissions17 Jul 2026
G. Chenchu Dayakar Reddy & Ors. Vs UCO Bank
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1935
Limitation Act-Section 5SARFAESI
Tribunals and Commissions17 Jul 2026
M/s Kuaan International Limited Vs Asset Reconstruction Company (India) Limited
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1936
Tribunals and Commissions17 Jul 2026
M/s Cookers India Domestic Appliances Private Limited & Ors. Vs Asset Reconstruction Company (India) Limited
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1937
Tribunals and Commissions17 Jul 2026Allowed
UCO Bank Vs Dalbir Singh & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1938
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 31, 31(i)
Tribunals and Commissions17 Jul 2026
Kotak Mahindra Bank Limited Vs Jatinder Singh & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1939