JUDGMENT DATABASE

Search 12,32,888 Indian judgments.

12,32,888 judgments in All Courts · page 1,156 of 61,645

High Courts20 Jul 2026

State (Govt of NCT of Delhi) Vs Ram Prakash

Delhi High Court · (2026) 07 DEL CK 1142

Code of Criminal Procedure, 1973-Section 378(1), 207, 251, 313(1)(b), 255(1), 386(1), 378 and 379Indian Penal Code, 1860-Sections 279, 337, 304A, 299, 300

Read judgment

High Courts20 Jul 2026

Airports Authority Of India Vs Ahluwalia Contracts India Limited

Delhi High Court · 2026 INSC 6

Arbitration and Conciliation Act, 1996-Section 34, 21, 12, 12(5), 18, 14, 15, 36, 4, 34(2)(b), Seventh Schedule

Read judgment

High Courts20 Jul 2026

National Projects Construction Corporation Limited Vs Bharat Scouts And Guides

Delhi High Court · (2026) 07 DEL CK 1207

Arbitration and Conciliation Act, 1996-Section 11(6)

Read judgment

High Courts20 Jul 2026

M/S Vishal Infrastructure Ltd And Mis Ojsc Euro-Asian Construction Corporation Evrascon (JV) Vs Chief Engineer (Const)-1 North Western Railway Jaipur & Ors.

Delhi High Court · (2026) 07 DEL CK 1211

Arbitration and Conciliation Act, 1996-Section 9

Read judgment

High Courts20 Jul 2026

Uttar Pradesh Rajkiya Nirman Nigam Ltd. Vs M/S New S.S. Enterprises & Anr.

Delhi High Court · (2026) 07 DEL CK 1216

Arbitration and Conciliation Act, 1996

Read judgment

High Courts20 Jul 2026

Employees State Insurance Corporation Vs M/s Mukesh Associates

Delhi High Court · (2026) 07 DEL CK 1224

Read judgment

High Courts20 Jul 2026Dismissed

Public Works Department, Govt Of Nct Of Delhi Vs M/S Shyam Sunder Tyagi

Delhi High Court · (2026) 07 DEL CK 1258

Arbitration and Conciliation Act, 1996-Section 34, 34(3), 18Limitation Act, 1963-Section 5

Read judgment

High Courts20 Jul 2026

M/S Ingani Jharan Iron Manganese Mines Vs Starlight Ispat Pvt Ltd

Delhi High Court · (2026) 07 DEL CK 1260

Read judgment

High Courts20 Jul 2026

Skylark Infra Engineering Pvt Ltd Vs Municipal Corporation Of Delhi

Delhi High Court · (2026) 07 DEL CK 1281

Constitution of India-Article 226, 14, 19(1)(g), 144

Read judgment

High Courts20 Jul 2026

Manish Chawla Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2026) 07 DEL CK 0617

Delhi Municipal Corporation Act, 1957-Section 345ANational Capital Territory of Delhi Laws (Special Provisions) Act, 2011

Read judgment

High Courts20 Jul 2026

Pavit Singh Vs Central Public Information Officer, Central Bureau Of Investigation & Ors.

Delhi High Court · (2026) 07 DEL CK 0743

Right to Information Act, 2005-Section 8(1)(g)

Read judgment

High Courts20 Jul 2026

Sanjay Kumar Meena Vs Delhi Transco Limited & Ors.

Delhi High Court · 2024 INSC 911

Code of Civil Procedure, 1908-Section 151

Read judgment

High Courts20 Jul 2026

Sarita Parwanda Vs Gunjan Kumar

Delhi High Court · (2026) 07 DEL CK 0612

Code of Civil Procedure, 1908-Order XXI Rule 58(4), XLI Rule 1, 26 Rule 9, 21 Rule 58, Section 151

Read judgment

High Courts20 Jul 2026

Rahul Basoya Vs Ritu Bhargarh

Delhi High Court · (2026) 07 DEL CK 0613

Constitution of India-Article 227Code of Civil Procedure, 1908-Order VII Rule 14(3)

Read judgment

High Courts20 Jul 2026

Avinash Jain Vs Padam Chand Gupta & Anr.

Delhi High Court · (2026) 07 DEL CK 0652

Delhi Rent Control Act, 1958-Section 25-B(8), 14(6), 25B

Read judgment

High Courts20 Jul 2026Allowed

Suraj Vs The State Of Nct Of Delhi & Ors.

Delhi High Court · (2026) 07 DEL CK 0540

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528BNS-Sections 290, 106, 3(5)IPC-Sections 288, 304A, 34

Read judgment

High Courts20 Jul 2026

Anuj Das Kaimrana & Ors. Vs The State (N.C.T. Of Delhi) & Anr.

Delhi High Court · (2026) 07 DEL CK 0541

IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

Read judgment

High Courts20 Jul 2026Allowed

Vaibhava Pandey & Ors. Vs State Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 0542

IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

Read judgment

High Courts20 Jul 2026Allowed

Mohd. Masoom & Ors. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 0543

IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

Read judgment

High Courts20 Jul 2026Allowed

Madhu Bala & Anr. Vs State GNCT Of Delhi & Ors.

Delhi High Court · (2026) 07 DEL CK 0544

IPC-Section 323, 354-B, 34, 509Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

Read judgment