High CourtsDivision Bench(2026) 07 DEL CK 1224

Employees State Insurance Corporation vs M/s Mukesh Associates

Delhi High Court · Decided on 20 July 2026

HON’BLE JUDGES
C. Hari Shankar, J · Vinod Kumar, J
CASE NUMBER
FAO(OS) (COMM) 176/2026

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Judgment

3 paragraphs · 32 words

C. Hari Shankar, J.

1.

There is no appearance on behalf of the appellant despite the matter having been called out twice.

2.

The appeal is dismissed in default and for non-prosecution.