JUDGMENT DATABASE

Search 12,32,416 Indian judgments.

12,32,416 judgments in All Courts · page 1,100 of 61,621

High Courts29 Jul 2026Allowed

Haradhan Bhattacharya Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0277

BNS, 2023-Section 316(2), 318(4), 351(3), 352, 3(5)Negotiable Instrument Act-Section 138Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)

High Courts29 Jul 2026Dismissed

Rajesh Ali Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0278

BNSS, 2023-Section 528Cr.P.C.-Section 82, 83, 41 A, 73, 41A, 41-AIndian Penal Code-Section 379

High Courts29 Jul 2026Allowed

Renu Kashyap @ Renu Kachhap Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0280

B.N.S.S., 2023-Section 528Cr.P.C.-Section 397 (2)

High Courts29 Jul 2026Dismissed

Sisir Gope @ Shishir Gope & Anr. Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0283

I.P.C.-Sections 341/324/307/34, 341, 324, 307, 341/323/324/307/504/34, 341/323/324/307/326/504/34, 341/34, 324/34 & 307/34, 324 and 341

High Courts29 Jul 2026Disposed Of

Saira Bibi @ Saura Bibi Vs State Of Jharkhand & Ors.

Jharkhand High Court · (2026) 07 JH CK 0284

Cr.P.C.-Section 357-AConstitution of India-Article 226

High Courts29 Jul 2026Allowed

Hazarat Sheikh & Anr. Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 07 JH CK 0286

I.P.C.-Section 436

High Courts29 Jul 2026Allowed

Chunu Mardi Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 07 JH CK 0291

I.P.C.-Section 376, 493, 90, Clause — Secondly of Section 375Cr.P.C.-Section 161

High Courts29 Jul 2026Partly Allowed

Sk. Habib & Ors. Vs The State of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0292

I.P.C.-Sections 147, 307/149, 148, 149, 323, 324, 326, 307, 436/34, 436, 300, 335Explosive Substance Act-Section 3/4, 3 / 4

High Courts29 Jul 2026

Mahabir Mahto & Anr. Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0294

Jharkhand Minerals (Prevention of Illegal Mining, Transportation and Storage), Rules-Section 9, 11Mines and Minerals (Development and Regulation) Act, 1957-Section 4, 21Jharkhand Minor Mineral Concession Rule, 2004-Rule 54

High Courts29 Jul 2026Partly Allowed

Shankar Manjhi & Ors. Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0295

I.P.C.-Sections 147, 436, 307/149, 436/149, 148, 149, 452, 307 & 326, 141, 307, 326, 436 & 307/149Probation of Offenders Act, 1958-Section 4

High Courts29 Jul 2026Allowed

Ratan Turi Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0296

I.P.C.-Sections 448, 376, 511, 341, 354, 493Cr.P.C.-Section 313

High Courts29 Jul 2026Allowed

Osama @ Md. Osama Ali Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0297

IPC-Section 407, 411, 420 and 34Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)

High Courts29 Jul 2026Allowed

Satish Yadav Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0298

BNS, 2023-sections 303(2), 317(2), 3(5)Jharkhand Minerals (Prevention of illegal Mining Transportation and Storage) Rules, 2017-Rule 13JMMC Rules, 2004-Rule 54

High Courts29 Jul 2026Dismissed

Govind Yadav Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0299

I.P.C.-Section 376

High Courts29 Jul 2026Partly Allowed

Taufique Khan Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0300

Indian Penal Code-sections 307, 387Arms Act-Section 27, 25

High Courts29 Jul 2026Dismissed

Rama Shankar Prasad @ Ram Shankar Prasad Vs The State Of Jharkhand & Ors.

Jharkhand High Court · (2026) 07 JH CK 0301

Cr.P.C.-Section 202, 203, 145, 146(1), 197Bihar Co-operative Societies ActBihar Private Forest Act, 1947-Section 14

High Courts29 Jul 2026Allowed

Noor Alam Vs The State Of Jharkhand

Jharkhand High Court · (2026) 07 JH CK 0302

I.P.C.-Section 387, 386 & 387, 386/34 & 387/34, 34, 120B

High Courts29 Jul 2026Dismissed

Binod Kumar Munjan Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 07 JH CK 0303

I.P.C.-Section 498A, 323, 324, 149, 498-A, 323/34Probation of Offenders’ Act-Section 4Cr.P.C.-Section 156 (3), 482, 460, 461 & 462

High Courts29 Jul 2026Dismissed

Kartik Kumar Rout Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 07 JH CK 0304

I.P.C.-Section 498A, 406 & 498-A, 498-AProbation of Offenders ActCr.P.C.-Section 462

High Courts29 Jul 2026Dismissed

The State Of Jharkhand & Ors. Vs Jai Narayan Bhagat & Anr.

Jharkhand High Court · (2026) 07 JH CK 0305