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Tribunals and Commissions29 Jul 2026Dismissed

The South Indian Bank Ltd. Vs Brijesh Singh Bhadauriya

National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0045

Insolvency and Bankruptcy Code, 2016-Section 61(1), 9, 60(5), 5(8), 5(8)(e), 5(8)(f), 5(20), 21(5), 5(7), 5(21), 7, 61(3), 5Real Estate (Regulation and Development) Act, 2016-Section 2
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Tribunals and Commissions29 Jul 2026Dismissed

Sturdy Industries Limited Vs Surya Irrigation Private Limited

National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0025

Insolvency and Bankruptcy Code, 2016-Section 61, 9, 61(1), 8, 5 (21), 14, 61(2), 61(1) and (2), 61(2) proviso, 60(6), 6, 60 sub-Section 6, 61(6), 7 and 9Limitation Act, 1963-Section 18, Article 137, 12(2), 5Companies Act 2013-Section 421(3), 420(3)
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Tribunals and Commissions28 Jul 2026Disposed Of

Ms. Kanika Saraswat Vs M/s Experia Boulevard Multistate CGHS Ltd. & Anr.

Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 07 RERA CK 2654

Real Estate (Regulation and Development) Act, 2016-Section 2, 2(zk), 2(zk)(iv), 2(zg), 2(zn), 3, 12, 18, 18(1), 31, 79, 89National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016-Rule 15Societies Registration Act, 1860
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Tribunals and Commissions28 Jul 2026Allowed

Human Welfare Foundation Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2289

Income Tax Act, 1961-Section 2(15), 10(23C), 10(23C)(v), 10(23A)(via), 11, 11(4A), 12, 12A, 12A(1)(ac), 12A(1)(ac)(i), 12A(1)(b), 12AA, 12AA(1)(b), 12AA(3), 12AA(5), 12AB, 12AB(1), 12AB(4), Explanation (a), (d) and (e) to Section 12AB(4), 13, 13(1)(b), 13(3), 80G, 115TD, 115TD to 115TF, 143(3), 131(1A)Income-tax Rules, 1962-Rule 17A(5), 2C(5)Finance Act, 2021
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Tribunals and Commissions28 Jul 2026Allowed

Madhvi Swarup Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2232

Income Tax Act, 1961-Section 271D, 269SS, 269ST, 271DA, 206C, 273B, 143(3), 143(2), 142(1), 131(1A), 132(4), 132(4A), 48Indian Evidence Act, 1872-Section 138, 56Finance Act, 2017
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Tribunals and Commissions28 Jul 2026Dismissed

Akshit Jain Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2327

Income Tax Act, 1961-Section 147, 144B, 148, 13A, 80GGC, 80G(5), 80CCB, 80TTARepresentation of the People Act, 1951-Section 29C(3)
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Tribunals and Commissions28 Jul 2026Partly Allowed

Rajvant Kaur Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2332

Income Tax Act, 1961-Section 147, 68, 263, 255(4)
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Tribunals and Commissions28 Jul 2026Allowed

Devender Kumar Tyagi Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2335

Income Tax Act, 1961-Section 250, 270A, 274(2), 10(37), 143(2), 142(1), 56(2)(viii), 57(iv), 143(3), 144B, 271(1)(c)
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