High Courts29 Jul 2026
Rakesh Singh Vs Vijay Kumar Thareja
Delhi High Court · (2026) 07 DEL CK 0604
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order VIII Rule 1Commercial Courts Act, 2015
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Search 12,32,403 Indian judgments.
12,32,403 judgments in All Courts · page 1,099 of 61,621
High Courts29 Jul 2026
Sandeep Goel Vs Jugal Kishor Toshniwal
Delhi High Court · (2026) 07 DEL CK 0605
Code of Civil Procedure, 1908-Order VIII Rule 1, Section 151
High Courts29 Jul 2026
Haseena Khatoon @Bajji @Sana Vs Union Of India & Anr.
Delhi High Court · (2026) 07 DEL CK 0654
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 3(1), 5, 5(a)
High Courts29 Jul 2026Allowed
Jai Suri Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0586
IPC-Section 420Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts29 Jul 2026Allowed
Jitender Singh @ Jatin Singh Grewal & Ors. Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0587
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts29 Jul 2026Allowed
Vishal & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0658
Indian Penal Code-Sections 498A, 406, 506, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts29 Jul 2026
Asif Salmani & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0659
Indian Penal Code-Sections 498A, 406, 34Dowry Prohibition Act, 1961-Sections 3, 4Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts29 Jul 2026
Arjun Kkr Developers Pvt Ltd. Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0660
Code of Criminal Procedure, 1973-Section 200, 156(3), 482, 397(3)BNSS-Section 528, 438(3)
High Courts29 Jul 2026
Sunil Verma Vs State (NCT of Delhi) Through S.H.O.
Delhi High Court · (2026) 07 DEL CK 0729
BNS-Section 305(b)
High Courts29 Jul 2026
Saurabh Singh @ Sonu Vs The State Of Govt. Of Nct Of Delhi
Delhi High Court · (2026) 07 DEL CK 0731
NDPS Act-Section 20/25/29, 37, 50
High Courts29 Jul 2026Disposed Of
Suresh Chand Gurjar Vs ICICI Lombard General Insurance Company Limited & Ors.
Delhi High Court · (2026) 07 DEL CK 0386
High Courts29 Jul 2026Dismissed
Oriental Insurance Company Limited Vs Kamruddin & Ors.
Delhi High Court · (2026) 07 DEL CK 0387
High Courts29 Jul 2026Disposed Of
Chaman Singh Vs Sonu Kumar & Ors.
Delhi High Court · (2026) 07 DEL CK 0388
High Courts29 Jul 2026Disposed Of
Shri Durga Engineering Works Thr Its Proprietor Vs Somnath Pandey
Delhi High Court · (2026) 07 DEL CK 0407
Constitution of India-Article 226/227, 226, 226 and 227Industrial Disputes Act-Section 25F, 25-F
High Courts29 Jul 2026Dismissed
Jitender Kumar & Anr. Vs Municipal Corporation Of Delhi
Delhi High Court · (2026) 07 DEL CK 0429
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
High Courts29 Jul 2026Disposed Of
B. L. Wali Vs Mr. Govind Mohan & Ors.
Delhi High Court · (2026) 07 DEL CK 0456
High Courts29 Jul 2026Disposed Of
Amit Kumar And Ors. Vs Vipin Kumar Chairman, Airport Authority Of India
Delhi High Court · (2026) 07 DEL CK 0457
High Courts29 Jul 2026Allowed
M/s. Gopal Awasthi Contractors Private Limited Vs Union Of India The Through Secretary & Ors.
Delhi High Court · (2026) 07 DEL CK 0508
Constitution of India-Article 226Right to Information Act, 2005
High Courts29 Jul 2026
Kapil Sah & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0273
BNS, 2023-Section 126(2), 115(2), 118(1), 118(2), 117(2), 109(1), 333, 326(g), 324(5), 96, 351(2), 352, 3(5)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts29 Jul 2026
Dilip Prasad Verma Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0274
BNS, 2023-Section 303(2), 317(5), 3(5)Mines and Minerals (Development and Regulation) Act, 1957-Section 21Jharkhand Minor Minerals Concession Rules-Rule4 and 54