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Tribunals and Commissions29 Jul 2026Allowed

Ashok Kumar Sethi Vs ACIT, Central Circle-31, New Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2244

Income Tax Act, 1961-Section 153C, 153C(1), 153C(3), 153A, 153A(1), 148, Explanation 2 to Section 148, 139, 147, 149, 151, 153, 132, 132A, 142(1), 143(2)Finance Act, 2021

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Tribunals and Commissions29 Jul 2026Dismissed

Deputy Commissioner Of Income Tax Central Circle 26 Vs One Hub Chennai Private Limited

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2246

Income Tax Act, 1961-Section 250, 143(3), 37(1), 37, Explanation 1 to Section 37

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Tribunals and Commissions29 Jul 2026Partly Allowed

Matrix Info Systems Pvt. Ltd. Vs DCIT, Central Circle-26, Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2250

Income Tax Act, 1961-Section 143(3), 153A, 250, 68, 92CA, 271(1)(c)Constitution of India-Article 265

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Tribunals and Commissions29 Jul 2026Allowed

Sh. Diwakar Bhagwati Gandhi Vs Sh. Rajeev Kumar PCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2251

Income Tax Act, 1961-Section 263, 148, 149, first proviso to Section 149, 151, first proviso to Section 149(1)(b)TOLA-Section 3, 3(1)Finance Act 2021

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Tribunals and Commissions29 Jul 2026Allowed

Chemical Agencies Vs Office Of The Assistant Commissioner Of Income Tax Central Circle 31

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2252

Income Tax Act, 1961-Section 143(3), 143(2), 145(3), 133A, 153D, 153A, 153C

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Tribunals and Commissions29 Jul 2026Allowed

Omni Infoword Private Limited Vs Dy. Commissioner Of Income Tax, Circle - 19(1), Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2253

Income Tax Act, 1961-Section 90, 90A, 132, 132A, 133A, 135A, 143(3), 147, 148, 148A, 148A(a), 148A(b), 148A(d), 149, 151, 151(i), 151(ii), 151(2)Finance Act 2021Finance Act 2022

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Tribunals and Commissions29 Jul 2026

Nussli Switzerland Ltd. Vs ACIT, Central Circle-8

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2257

Income Tax Act, 1961-Section 144C, 153A, 143(3), 153D, 69C, 234B, 234C, 234D, 144

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Tribunals and Commissions29 Jul 2026Allowed

Dr. Kedar Nath Modi Institute Of Pharamaceutical Education & Research Trust Vs Commissioner Of Income Tax Exemption

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2260

Income Tax Act, 1961-Section 80G, 80G(5), 80G(5)(ii), 80G(5)(iv), 12A, 10ABFinance Act, 2024Taxation of Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions29 Jul 2026Allowed

Mohd Khalid Vs Assessment Unit, Income Tax Department, Income Tax Officer-1(5)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2262

Income Tax Act, 1961-Section 271AAC(1)

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Tribunals and Commissions29 Jul 2026Allowed

M/S Nexus Of Good Foundation Vs CIT (Exemption) Lucknow, Uttar Pradesh

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2266

Income Tax Act, 1961-Section 12AB/(1)(b)(ii), 80G, 12A

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Tribunals and Commissions29 Jul 2026

Goyal Educational And Welfare Society Vs CIT Exemption Chandigarh

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2269

Income Tax Act, 1961-Section 82G, 80G, 12A

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Tribunals and Commissions29 Jul 2026

ACIT Vs Adroit Financial Services Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2277

Income Tax Act, 1961-Section 147, 144B, 148A, 148A(b), 148A(d), 151, 143(2), 68, 10(38), 148

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Tribunals and Commissions29 Jul 2026Dismissed

Apple Printpack Private Limited Vs DCIT, Central Circle-7

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2297

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Tribunals and Commissions29 Jul 2026Partly Allowed

WSP Consultants India Private Limited Vs Assessment Unit, Income Tax Department, Circle 25 (1), Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2300

Income-tax Act, 1961-Section 143(3), 144C(13), 144C, 1448, 153, 92C, 234A, 234B, 234C, 270A, 133(6)Income Tax Rules, 1962-Rule 10B(1), 10B(2), 10B(3), 10B(1)(e), 10B(1)(e)(iii), 10TA

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Tribunals and Commissions29 Jul 2026Dismissed