Tribunals and Commissions29 Jul 2026Allowed
Pawan Kumar Agarwal Vs National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2319
Income Tax Act, 1961-Section 250, 147, 148, 144B, 69A, 144
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Tribunals and Commissions29 Jul 2026
Madan Mohan Tiwari Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2320
Income Tax Act, 1961-Section 147, 143(3), 148, 69A, 139
Tribunals and Commissions29 Jul 2026
Endow Power Battery Vs ACIT/DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2321
Income Tax Act, 1961-Section 250, 271(1)(c), 132, 153C, 142(1), 143(2), 274
Tribunals and Commissions29 Jul 2026Allowed
Yield Portfolio Management Private Ltd. Vs Assessing Officer, Central Circle -26
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2323
Income Tax Act, 1961-Section 154, 143(3)
Tribunals and Commissions29 Jul 2026Allowed
Gaurav Rakhecha Vs ACIT, CC-13
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2325
Income-tax Act, 1961-Section 143(3), 147, 148, 153, 153(3), 153C, 153C(3)
Tribunals and Commissions29 Jul 2026
SC Nagang Sons HUF Vs Ito Ward - 36 (1) New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2420
Income Tax Act, 1961-Section 143(3), 147, 148, 149, 151TOLA-Section 3, 3(1)Finance Act 2021
Tribunals and Commissions29 Jul 2026Dismissed
Tirupati Balaji Fiber Ltd. Vs DCIT, Central Circle-28, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2419
Income Tax Act, 1961-Section 143(3), 151, 234A, 234B, 234C, 234D, 251(1)(a), 271Income-tax Rules, 1962-Rule 46A
Tribunals and Commissions29 Jul 2026Dismissed
DCIT, Central Circle-28 Vs Atul (Kumar) Gupta
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2410
Income Tax Act, 1961-Section 153A, 143(3)
Tribunals and Commissions29 Jul 2026Allowed
Rajan Adlakha Vs AO, Bangalore
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2366
Income Tax Act, 1961-Section 250, 143(1)(a), 154, 90, 119, 264Income-tax Rules, 1962-Rule 128(9), 128
Tribunals and Commissions29 Jul 2026
Satin Creditcare Network Ltd. Vs DCIT Circle – 22(2)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2363
Income Tax Act, 1961-Section 143(3), 14A, 14A(2)Income Tax Rules-Rule 8DFinance Act, 2022
Tribunals and Commissions29 Jul 2026
Riju Srivastava Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2196
Income Tax Act, 1961-Section 147, 144, 144B, 148
Tribunals and Commissions29 Jul 2026Allowed
Rajan Adlakha Vs AO, Bangalore
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2194
Income Tax Act, 1961-Section 250, 143(1)(a), 154, 90, 119, 264Rules of 1962-Rule 128, 128(9)
Tribunals and Commissions29 Jul 2026Allowed
Aadinath Business Solutions Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2191
Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 148A, 142(1)
Tribunals and Commissions29 Jul 2026
Amar Nath Gupta & Son Vs DCIT, Central Circle 15, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2185
Income-tax Act, 1961-Section 271D, 69A, 269SS, 153C
Tribunals and Commissions29 Jul 2026
M/s. Cosmic Nutracos Solutions Pvt Ltd. Vs ACIT, Central Circle-5
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2151
Income-tax Act, 1961-Section 271AAB, 271AAB(1A), 250(6)
Tribunals and Commissions29 Jul 2026
Shipra Srishti Apartment Owners Association Vs Assessment Unit, Ward-2(2)(3), Ghaziabad
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2156
Income Tax Act, 1961-Section 250, 144, 14B
Tribunals and Commissions29 Jul 2026Partly Allowed
Sh. Ashwani Kumar Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2139
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions29 Jul 2026Partly Allowed
Sh. Madan Gopal Agarwal Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2137
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions29 Jul 2026Partly Allowed
M/s. Hidesquare Expo LLP Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2136
Income-tax Act, 1961-Section 147, 144, 69C
Tribunals and Commissions29 Jul 2026
Sh. Vijay Vardhan Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2133
Income-tax Act, 1961-Section 147, 144, 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020