High Courts30 Jul 2026
Tata Capital Housing Finance Ltd Vs Anurag Awasthi & Anr.
Delhi High Court · (2026) 07 DEL CK 1226
JUDGMENT DATABASE
Search 12,32,311 Indian judgments.
12,32,311 judgments in All Courts · page 1,092 of 61,616
High Courts30 Jul 2026
Adidas India Marketing Private Limited Vs M/s. Kaybee Enterprises
Delhi High Court · (2026) 07 DEL CK 1229
High Courts30 Jul 2026
Yogesh Jain & Anr. Vs Central Bank Of India
Delhi High Court · (2026) 07 DEL CK 0710
High Courts30 Jul 2026
Sports Goods Toys Export Promotion Council Vs M/S Mohan Investments Properties Pvt Ltd
Delhi High Court · (2026) 07 DEL CK 0630
Delhi Rent Control Act, 1958-Section 25B(8), 25-B(8), 25B, 19
High Courts30 Jul 2026
Dr Mirza Najamuddin Beg Vs Mr Jyoti Duggal
Delhi High Court · (2026) 07 DEL CK 0638
Delhi Rent Control Act, 1958-Section 25-B(8), 25B
High Courts30 Jul 2026
Rajinder Lal Arora & Ors. Vs Monu Dhingra
Delhi High Court · (2026) 07 DEL CK 0602
Code of Civil Procedure, 1908-Order VI Rule 17, XIV Rule 5, XVIII Rule 17Constitution of India-Article 227
High Courts30 Jul 2026
Budh Prakash Vs M/s. Indaso Construction Pvt Ltd & Ors.
Delhi High Court · (2026) 07 DEL CK 0603
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 153, 151, Order VI Rule 17
High Courts30 Jul 2026Allowed
Nirmal Singh Alias Nirmal Srivastava & Ors. Vs The Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0668
Indian Penal Code-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Jul 2026Allowed
Reena Kumar & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0669
Indian Penal Code, 1860-Section 420/34, 420Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Jul 2026
Rohit Kapur Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0670
Bharatiya Nyaya Sanhita, 2023-Sections 281/125(a), 125(b)IPC-Sections 279/337, 338Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Jul 2026Allowed
Naajreen @ Naaz Vs The State & Anr.
Delhi High Court · (2026) 07 DEL CK 0553
Bharatiya Nyaya Sanhita (BNS), 2023-Sections 318(4), 61(2)IPC-Section 420, 120BBharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Jul 2026
Sanjeev Arora Vs The State Of NCT Of Delih & Anr.
Delhi High Court · (2026) 07 DEL CK 0554
IPC-Sections 376, 506, 509, 323, 354B, 377Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Jul 2026Allowed
Abhishake Juneja & Anr. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0555
IPC-Sections 498A, 406, 34Hindu Marriage Act, 1955Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Jul 2026Allowed
Batuk Ji Cghs Through Its Authorised Representative Pankaj Shukla & Anr. Vs State (Nct Of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0557
Bharatiya Nyaya Sanhita, 2023-Sections 290/125(b)IPC-Sections 288, 338Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Jul 2026Allowed
Sonu Mangal & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0558
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Jul 2026Allowed
Manish Soni & Anr. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0560
Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 316(2), 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Jul 2026Allowed
Shozeb Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0561
IPC-Sections 324, 506Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts30 Jul 2026
Chandan Kumar Vs State (NCT Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0727
BNS-Section 318(4)/316(2)/3(5)/61(2)/112
High Courts30 Jul 2026Allowed
TV Today Network Vs Saurashtra Aaj Tak & Anr.
Delhi High Court · (2026) 07 DEL CK 0448
Code of Civil Procedure, 1908-Section 96, Order 14 Rule 2, 41 Rule 22 sub-rule (1), XXXIX Rule 4Companies Act, 1956Press and Registration of Books Act, 1867
High Courts30 Jul 2026Disposed Of
Triveni Commercial Complex Welfare Association Vs Sanjeev Khirwar, Commissioner, MCD & Anr.
Delhi High Court · (2026) 07 DEL CK 0453