High Courts31 Jul 2026Allowed
M/s Wealth Clinic Private Limited & Anr. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0663
IPC-Sections 420, 409, 468, 471, 120BBNSS-Section 528
JUDGMENT DATABASE
Search 12,32,175 Indian judgments.
12,32,175 judgments in All Courts · page 1,084 of 61,609
High Courts31 Jul 2026Allowed
Hemant Gupta & Ors. Vs The State Of Govt & Anr.
Delhi High Court · (2026) 07 DEL CK 0664
IPC-Section 498A, 406, 34BNSS-Section 528
High Courts31 Jul 2026
Mohummad Aamir & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0667
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts31 Jul 2026Allowed
Devender Singh & Ors. Vs State NCT of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0691
IPC-Section 498A/406/34
High Courts31 Jul 2026
Sanjay Kumar Pundeer Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0692
BNSS-Section 438(2)
High Courts31 Jul 2026Allowed
Nirbhay Basoya & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0693
BNS-Section 74/115(2)/126(2)/79/351(2)/3(5)
High Courts31 Jul 2026
Inderpal Alias Bhairo Vs State (Govt. Of N.C.T) Of Delhi
Delhi High Court · (2026) 07 DEL CK 0695
IPC-Section 307/120B/147/148/149/34Arms Act-Section 25/27
High Courts31 Jul 2026Allowed
Mukesh Singh Bisht & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0696
IPC-Section 498A/406/34
High Courts31 Jul 2026Dismissed
Mr. Biju Kumar R Vs Union Of India & Anr.
Delhi High Court · (2026) 07 DEL CK 0345
Constitution of India, 1950-Article 226, 21, 227Border Security Force Act, 1968-Section 24 (a), 117, 50Border Security Rules, 1969-Rule 167 (2), 157
High Courts31 Jul 2026Disposed Of
Vijay Kumar & Anr. Vs Vijayanand Roadlines Ltd & Ors.
Delhi High Court · (2026) 07 DEL CK 0385
High Courts31 Jul 2026
Sanskar Projects And Housing Limited & Ors. Vs Realpro Realty Solutions Private Limited & Ors.
Delhi High Court · (2026) 07 DEL CK 0408
Code of Civil Procedure, 1908-Section 151, 149, Order VII Rule 11, 7 Rule 11, Rule 9, 7 Rule 11(a), 11(d), 7 Rule 14(1), 7 Rule 14, 7 Rule 11 CPC, clauses (a) to (e), 27, 5 Rule 1(1), 6, 7, 7 Rule 10, 5 Rule 1 sub-rule (1), 148A, V Rule 1, VII Rule 11(d)Companies Act, 1956Insolvency and Bankruptcy Code, 2016-Section 7
High Courts31 Jul 2026Dismissed
Mahraj Bhokta & Ors. Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 07 JH CK 0247
High Courts31 Jul 2026Disposed Of
Mahadeo Oraon Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 07 JH CK 0248
Chota Nagpur Tenancy Act, 1908-Section 71A, 48(4), 46 and 48, 71-AIndian Contract Act, 1872-Section 23Bharatiya Nyaya Sanhita-Section 227
High Courts31 Jul 2026Allowed
Mukesh Kumar Soni Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0249
BNS, 2023-Sections 109(1), 308(4) & 61(2)Arms Act-Section 27
High Courts31 Jul 2026Allowed
Mohammad Gulrez @ Mohammad Gulreaz Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0250
Indian Penal Code-Sections 342, 324, 326, 307, 302, 120B & 34Arms Act-Section 27
High Courts31 Jul 2026Allowed
Md. Rizwan Khan @ Md. Rizwan Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0251
B.N.S.S., 2023-Section 528B.N.S., 2023-Section 126(2), 115(2), 117(2), 109(1), 303(2) & 3(5)Cr.P.C.-Section 482, 320
High Courts31 Jul 2026Allowed
Mahesh Gupta @ Mahesh Chandra Gupta & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0252
BNSS, 2023-Section 528Indian Penal Code-Sections 418, 419, 420, 506 & 34Code of Criminal Procedure-Section 482, 320
High Courts31 Jul 2026Dismissed
Satyendra Yadav Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 07 JH CK 0253
Indian Penal Code-Section 325, 341, 323, 307/34Probation of Offenders Act, 1958-Section 4
High Courts31 Jul 2026Dismissed
Ajay Kumar Gupta @ Ajay Kumar Vs The State Of Jharkhand
Jharkhand High Court · (2026) 07 JH CK 0254
I.P.C.-Section 354, 376/511/34
High Courts31 Jul 2026Allowed
Rajendra Ram @ Rajendra Ravidas Vs The Deputy Commissioner Ramgarh & Anr.
Jharkhand High Court · (2026) 07 JH CK 0255
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 74, 37(2), 64, 11, 19, 26, Explanation 2 of the Section 26, 27, 26(1)(a), 26 (1)(b), 26(1)(c), Explanation 1 to section 26