High Courts31 Jul 2026
Rajinder Kumar Vs Sewa Ram (Since Deceased) Thr His Lrs & Anr
Delhi High Court · (2026) 07 DEL CK 1093
Code of Civil Procedure, 1908-Section 96, Order II Rule 2Indian Evidence Act, 1872
JUDGMENT DATABASE
Search 12,32,144 Indian judgments.
12,32,144 judgments in All Courts · page 1,083 of 61,608
High Courts31 Jul 2026Dismissed
Asgar @ Pakori Vs State (Govt. Of NCT Delhi)
Delhi High Court · (2026) 07 DEL CK 1192
Indian Penal Code, 1860-Section 307, 324Code of Criminal Procedure-Section 313, 428
High Courts31 Jul 2026
Sukhbir Singh & Ors. Vs State Of NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 1254
Constitution of India-Articles 226, 227, 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts31 Jul 2026Dismissed
Shashank Pathak Vs Ashish Maheshwari
Delhi High Court · 2025 INSC 399
Insolvency and Bankruptcy Code, 2016-Section 14, 17, 31, 96Negotiable Instruments Act, 1881-Sections 138 and 141, 138/141, 141(1) and (2), 141(1), 141(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts31 Jul 2026Dismissed
Chander Bohra & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 1257
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 354B, 323, 34CrPC-Section 482
High Courts31 Jul 2026
New Delhi Municipal Council Vs Sandeep Sharma & Ors.
Delhi High Court · (2026) 07 DEL CK 1282
High Courts31 Jul 2026
Towell Engineering International LLP Vs Cinda Engineering And Construction Private Ltd
Delhi High Court · (2026) 07 DEL CK 1215
Arbitration and Conciliation Act, 1996-Section 29A
High Courts31 Jul 2026
Balraj & Anr. Vs Puri Constuctions Pvt Ltd & Ors.
Delhi High Court · (2026) 07 DEL CK 1217
High Courts31 Jul 2026
Sushma Vs M/s Muthoot Finance Ltd. & Ors.
Delhi High Court · (2026) 07 DEL CK 1219
Arbitration and Conciliation Act-Section 11(6), 11, 12(2), Fourth Schedule
High Courts31 Jul 2026
Gaurav Jain & Anr. Vs Joint Commissioner (Appeals-II) CGST Delhi Zone & Anr.
Delhi High Court · 2023 INSC 822
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 107, 107(1), 107(4), 107(6), 107(6)(a), 107(7), 122(1A), 129(3)Integrated Goods and Services Tax Act, 2017-Section 20
High Courts31 Jul 2026
M/S Mansan Builders Private Limited Vs Union Of India & Anr.
Delhi High Court · (2026) 07 DEL CK 1305
Constitution of India-Article 226Real Estate (Regulation and Development) Act, 2016-Section 31
High Courts31 Jul 2026
Prakash Chander Vs Vinod Kumari Bhalla & Ors.
Delhi High Court · (2026) 07 DEL CK 1308
Code of Civil Procedure, 1908-Section 151
High Courts31 Jul 2026
Ex Constable Balbir Kumar Vs Union Of India & Ors.
Delhi High Court · (2026) 07 DEL CK 0633
High Courts31 Jul 2026
M/S Shrinath Travel Agency & Ors. Vs M/S Shreenath Cargo Movers & Ors.
Delhi High Court · (2026) 07 DEL CK 0636
Delhi High Court (Original Side) Rules, 2018-Chapter II Rule 5, Chapter IV Rule 3, Chapter VII Rule 3, Chapter VII Rule 5, Chapter I Rule 14
High Courts31 Jul 2026
Navjiwan Cloth House (Prop. Neeraj Kumar Gupta) Vs Sandeep Bajaj Karta Of Inderjeet Bajaj HUF
Delhi High Court · (2026) 07 DEL CK 0626
Delhi Rent Control Act, 1958-Section 14(1)(e), 25(B), 25-B(8)
High Courts31 Jul 2026
Girija Shanker Dubey Vs Jaipurwala And Sons HUF
Delhi High Court · (2026) 07 DEL CK 0627
Delhi Rent Control Act, 1958-Section 25-B(8), 25B(8), 25B
High Courts31 Jul 2026
Shri M. L. Sethi Since Deceased Through His Legal Heirs And Representatives Vs Shri Rajesh Narula
Delhi High Court · (2026) 07 DEL CK 0628
Delhi Rent Control Act, 1958-Section 25B(8), 25-B(8), 25B, 14(1)(e)
High Courts31 Jul 2026
Shri Narinder Kumar Khullar Vs Shri Rajesh Narula & Ors.
Delhi High Court · (2026) 07 DEL CK 0629
Delhi Rent Control Act, 1958-Section 25B, 25B(8), 25-B(8), 14(1)(e)
High Courts31 Jul 2026
Ashok Kumar Vs Smt Lalita Yadav & Ors.
Delhi High Court · (2026) 07 DEL CK 0601
Specific Relief Act, 1963-Section 6Code of Civil Procedure, 1908-Section 151Constitution of India-Article 227
High Courts31 Jul 2026
Pawan Kumar & Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0662
IPC-Sections 498A, 406, 34, 377BNSS-Section 528