Tribunals and Commissions12 Sept 2019Disposed Of
R Raghr Raghavendran (Rp) Vs Sify Technologies Ltd
National Company Law Tribunal · (2019) 09 NCLT CK 0850
IBC-Section 60(5)
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 963 of 1,018
Tribunals and Commissions12 Sept 2019Allowed
Corporation Bank Vs M/s Multiwal Duplex Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0639
Insolvency and Bankruptcy Code, 2016-Section 7, 7(1), 7(2), 7(3), 7(5)(a), 8, 8(1), 8(2), 13, 14, 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Banking Companies (Acquisition and Transfer of Undertaking) Act, 1970
Tribunals and Commissions12 Sept 2019
Anil Kumar Kicha (IRP)
National Company Law Tribunal · (2019) 09 NCLT CK 0634
IBC-Section 19(2)
Tribunals and Commissions12 Sept 2019
M/s. Congress Tiles Ltd. Vs M/s. Pooja Tiles & Sanitary Pvt. Ltd.
National Company Law Tribunal · (2019) 09 NCLT CK 0623
Insolvency & Bankruptcy Code, 2016-Section 9Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions12 Sept 2019
In The Matter Of: Kirpalaney & Associates (Engineers) Private Limited And Another
National Company Law Tribunal · (2019) 09 NCLT CK 0013
Companies Act, 2013 — Section 230, 231, 232, 232(2)(i), 232(3)(i), 232(6)
Tribunals and Commissions12 Sept 2019Disposed Of
Belair Corporation Pvt. Ltd. Vs Roc
National Company Law Tribunal · (2019) 09 NCLT CK 0012
Companies Act, 2013 — Section 248(5)
Tribunals and Commissions11 Sept 2019
State Bank Of India Vs Priknit Retails Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0851
Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 7(5)(a), 13(1)(b), 14, 14(1), 14(3), 15, 16(5), 17, 18, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions11 Sept 2019Allowed
M/s IVP Limited Vs M/s Deccan Brakes Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0852
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 16(3)(a), 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33, 13Insolvency & Bankruptcy (Application to the Adjudicating Authority) Rules, 2016-Rule 6, 5Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions11 Sept 2019Allowed
Deepak Fasteners Limited Vs Mahadev Profiles Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0853
Insolvency and Bankruptcy Code, 2016-Section 9, 12A, 14Insolvency and Bankruptcy Code (Corporate Insolvency Resolution Process) Regulation, 2016-Regulation 30A, 30A(1)(a)NCLT Rules, 2016-Rule 11
Tribunals and Commissions11 Sept 2019Allowed
Augusta Consultants & Advisors Private Limited Vs Maitreyi Capital Advisors Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0854
Insolvency and Bankruptcy Code, 2016-Section 7, 5(8), 3(12), 14, 31, 13, 18, 15Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4
Tribunals and Commissions11 Sept 2019Allowed
M/s.Indiabulls Consumer Finance Limited Vs M/s.Sri Giri Travels Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0959
IBC, 2016-Section 7, 12AI&B (AAA) Rules, 2016-Rule 4IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A
Tribunals and Commissions11 Sept 2019Allowed
Kiwi International Vs Alaska Creations Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0960
Insolvency and Bankruptcy Code, 2016-Section 9, 9(2), 9(3)(b), 13, 14, 14(1), 31(1), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions11 Sept 2019Allowed
Shreeji Steel Tubes Vs Safri Tradelink Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0961
Insolvency & Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 13, 14(1), 31(1), 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6
Tribunals and Commissions11 Sept 2019Allowed
Easun-MR Tap Changers Private Limited Vs Aditya Vidyut Appliances Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0962
Insolvency & Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 13, 14(1), 31(1), 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6
Tribunals and Commissions11 Sept 2019Disposed Of
Vimon Developers & Communications Pvt. Ltd. Vs Registrar Of Companies, Ne Region
National Company Law Tribunal · (2019) 09 NCLT CK 0014
Tribunals and Commissions10 Sept 2019
M/s. Anju Electricals Vs M/s. Energex Systems India Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0963
Insolvency & Bankruptcy Code, 2016-Rule 6, Section 9, 8, 13, 14, 31, 33Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions10 Sept 2019
IDBI Bank Ltd Vs Siva Industries And Holdings Ltd
National Company Law Tribunal · (2019) 09 NCLT CK 0964
Insolvency and Bankruptcy Code, 2016-Section 22(2)
Tribunals and Commissions10 Sept 2019
M/s. Nuvoco Vistas Corporation Limited Vs M/s. Ambojini Property Developers Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0965
Insolvency and Bankruptcy Code, 2016-Section 9, Rule 6, 13, 14, 31, 33Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions09 Sept 2019Dismissed
Chandrakumar Vs S Rajendran (IRP) (PRC International Hotels Pvt Ltd)
National Company Law Tribunal · (2019) 09 NCLT CK 0966
IBC-Section 60
Tribunals and Commissions09 Sept 2019
M/s. Dnova Infracon Pvt. Ltd. Vs M/s. Time & Space Lifestyle LLP
National Company Law Tribunal · (2019) 09 NCLT CK 0967
IBC, 2016-Section 8, 9, 9(3)(b), 9(5)(i)I&B (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956