Tribunals and Commissions10 Oct 2019
Oriental Bank of Commerce Vs Helios Photo Voltaic Limited
National Company Law Tribunal · (2019) 10 NCLT CK 0668
Insolvency and Bankruptcy Code, 2016-Section 7, 27, 34(1)
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 945 of 1,018
Tribunals and Commissions10 Oct 2019Allowed
Paramount Consultant & Corporate Advisors Private Limited Vs Prabhat Telecom (India) Limited
National Company Law Tribunal · (2019) 10 NCLT CK 0669
Insolvency & Bankruptcy Code, 2016-Section 7, 7(2), 5(8), 14, 14(1), 31(1), 33, 13Bankers Book Evidence Act, 1981Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions10 Oct 2019
Indiabulls Housing Finance Ltd. Vs Hanumesh Realtors Pvt. Ltd.
National Company Law Tribunal · (2019) 10 NCLT CK 0670
Insolvency & Bankruptcy Code, 2016-Section 7, 33, 33(1), 34(1), 52, Chapter IIIInsolvency & Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)IBBI (Liquidation Process) Regulations, 2016-Regulation 4(2)
Tribunals and Commissions10 Oct 2019Allowed
Canara Bank Vs KGS Sugar & Infra Corporation Limited
National Company Law Tribunal · (2019) 10 NCLT CK 0671
Insolvency & Bankruptcy Code, 2016-Section 7, 13, 14, 14(1), 31(1), 33Bankers Book Evidence Act, 1891Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)
Tribunals and Commissions10 Oct 2019
Indiabulls Housing Finance Ltd. Vs Sigma Leisure Pvt. Ltd.
National Company Law Tribunal · (2019) 10 NCLT CK 0672
Insolvency & Bankruptcy Code, 2016-Section 7, 33, 34(1), 52, Chapter IIIInsolvency & Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)IBBI (Liquidation Process Regulations), 2016-Regulation 4(2)
Tribunals and Commissions10 Oct 2019
Instyle Overseas LLP Vs Sarthak Fivrotex Pvt. Ltd.
National Company Law Tribunal · (2019) 10 NCLT CK 0673
Insolvency and Bankruptcy Code-Section 9, 12(A)
Tribunals and Commissions10 Oct 2019Allowed
Uday Yeshwant Nayak Vs Ghodawat Consumer Product LLP
National Company Law Tribunal · (2019) 10 NCLT CK 0674
Insolvency & Bankruptcy Code, 2016-Section 9, 9(3)(b), 5(21), 13, 14, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions10 Oct 2019Allowed
Indiabulls Housing Finance Ltd. Vs Mithiya Developers Pvt. Ltd.
National Company Law Tribunal · (2019) 10 NCLT CK 0675
Insolvency & Bankruptcy Code, 2016-Section 7, 33, 33(1), 34(1), 52, Chapter-IIIInsolvency & Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)
Tribunals and Commissions10 Oct 2019Allowed
Shruti Vinimay Private Limited Vs Nair Coal Services Private Limited
National Company Law Tribunal · (2019) 10 NCLT CK 0676
Insolvency and Bankruptcy Code, 2016-Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 7, 7(1) Explanation, 7(2), 7(5), 13, 14, 14(1), 31(1), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions10 Oct 2019Allowed
Mrs. Kussum Chadha Ahuja & Anr. Vs M/s C&C Towers Limited
National Company Law Tribunal · (2019) 10 NCLT CK 0485
Insolvency and Bankruptcy Code, 2016-Section 3(12), 7, 7(1), 7(2), 7(5)(a), 13(1)(b), 14, 14(1), 14(3), 15, 16(5), 17, 18, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions10 Oct 2019Allowed
Accura Inks Private Limited Vs Amarsai Shrink Pack Private Limited
National Company Law Tribunal · (2019) 10 NCLT CK 0677
Insolvency & Bankruptcy Code, 2016-Section 9, 9(3)(b), 13, 14, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions10 Oct 2019Allowed
M/s. Indu Projects Ltd. Vs M/s. ABB India Limited
National Company Law Tribunal · (2019) 10 NCLT CK 0678
Insolvency and Bankruptcy Code, 2016-Section 5(20), 5(21), 8, 9, 9(5)(i), 11, 18, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6Companies Act, 1956
Tribunals and Commissions10 Oct 2019Allowed
Pansn Construction And Developers Private Limited Through Its Director, Mr. Haresh Panalal Shah Vs Registrar Of Companies
National Company Law Tribunal · (2019) 10 NCLT CK 0010
Companies Act, 2013 — Section 248, 252(1), 455Companies Rules, 2014 — Rule 7
Tribunals and Commissions10 Oct 2019Allowed
Kat Nat Packaging Private Limited Through Its Directors, Mr. Nishant Anoop Tejwaney And Mrs. Kavita Anoop Tejwaney Vs Registrar Of Companies
National Company Law Tribunal · (2019) 10 NCLT CK 0009
Companies Act, 2013 — Section 248, 252(1), 455Companies Rules, 2014 — Rule 7
Tribunals and Commissions10 Oct 2019Allowed
K.U. Advani Private Limited Through Its Director, Mr. Pashupati Krishna Advani Vs Registrar Of Companies
National Company Law Tribunal · (2019) 10 NCLT CK 0008
Companies Act, 2013 — Section 248, 252(1), 455Companies Rules, 2014 — Rule 7
Tribunals and Commissions09 Oct 2019
M/s. New Age Real Properties LLP Vs M/s. Bhuvana Infra Projects Private Limited & Ors.
National Company Law Tribunal · (2019) 10 NCLT CK 0679
IBC, 2016-Sections 7, 12, 21, 25(2), 53, 65, 66, 68, 69, 70, 71, 72, 73, 178, 208, 236(2)NCLT Rules, 2016-Rule 11I&B (AAA) Rules, 2016-Rule 4
Tribunals and Commissions09 Oct 2019
Bank Of Baroda Vs Shree Hari Cotex Pvt. Ltd.
National Company Law Tribunal · (2019) 10 NCLT CK 0680
IB Code-Section 12A, 7
Tribunals and Commissions09 Oct 2019Allowed
Flexituff Ventures International Limited Vs Trend Flooring Private Limited
National Company Law Tribunal · (2019) 10 NCLT CK 0681
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 14, 14(2), 14(3), 14(4), 17, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority), Rule, 2016-Rule 6Companies (Incorporation) Rules, 2014-Rule 29
Tribunals and Commissions09 Oct 2019
Chandra Prakash Jain Vs M/s Khushi Foods Ltd. & Ors.
National Company Law Tribunal · (2019) 10 NCLT CK 0682
Insolvency and Bankruptcy Code, 2016-Section 33(1), 33(2), 34(1), 9, Chapter IIIInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Chapter VI
Tribunals and Commissions09 Oct 2019Dismissed
M/s. Gandhar Oil Refinery (India) Ltd. Vs M/s. Friends Auto (India) Ltd.
National Company Law Tribunal · (2019) 10 NCLT CK 0683
IBC 2016-Section 9