Tribunals and CommissionsDivision Bench(2019) 10 NCLT CK 0683

M/s. Gandhar Oil Refinery (India) Ltd. vs M/s. Friends Auto (India) Ltd.

National Company Law Tribunal · Decided on 9 October 2019

HON’BLE JUDGES
Ch. Mohd. Sharief Tariq, Member (Judicial) · Kapal Kumar Vohra, Member (Technical)
RESULT
Dismissed
CASE NUMBER
IB 621 (ND)/2019

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

1 paragraphs · 29 words

Both sides are present. Counsel for the petitioner submits that matter has been settled between the parties and prayed for withdrawal of the petition. Petition is dismissed as withdrawn.

M/s. Gandhar Oil Refinery (India) Ltd. Vs M/s. Friends Auto (India) Ltd. · CourtKutchehry