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National Company Law Tribunal judgments

20,341 judgments · page 879 of 1,018

Tribunals and Commissions05 Feb 2020

Mr. Sanjay Kumar Agarwal Vs State Bank India & Ors.

National Company Law Tribunal · (2020) 02 NCLT CK 0933

Insolvency and Bankruptcy Code, 2016-Section 7, 10, 14, 29A, 30, 30(2) to 30(6), 31, 31(1), Chapter 7Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules 2016-Rule 4, 7Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 37, 38
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Tribunals and Commissions05 Feb 2020

Sh. Brij Mohan Sahni Vs Pawan Buildwell Pvt. Ltd.

National Company Law Tribunal · (2020) 02 NCLT CK 0958

Insolvency and Bankruptcy Code, 2016-Section 33(1)(a), 33(2), 7, 33, 14, 33(5), 33(7), Chapter III of Part IIInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 13
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Tribunals and Commissions05 Feb 2020Allowed

Corporation Bank Vs M/s. Sainov Spirits Private Limited

National Company Law Tribunal · (2020) 02 NCLT CK 0782

Insolvency and Bankruptcy Code, 2016-Section 7, 7(5), 14, 14(1)(a), (b), (c) & (d), 15, 17, 18, 20 and 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956
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Tribunals and Commissions05 Feb 2020Allowed

Anil Agarwal Vs Prabhudarshan Developers Private Ltd.

National Company Law Tribunal · (2020) 02 NCLT CK 0786

Insolvency and Bankruptcy Code, 2016-Section 5(8)(f) Explanation (a) and (b), 7, 13, 14, 15, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956
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Tribunals and Commissions05 Feb 2020Allowed

Bank Of India Vs Jyoti Power Corporation Private Limited

National Company Law Tribunal · (2020) 02 NCLT CK 0789

Insolvency and Bankruptcy Code, 2016-Section 7, 12A, 13, 14, 15, 17, 18, 19, 20, 21Companies Act, 2013-Section 60(5), 442BanKing Companies (Acquisition and Transfer of Undertakings) Act, 1980
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Tribunals and Commissions05 Feb 2020Allowed

M/s. Jupiter Food Products Private Limited Vs M/s. Delecto Foods Private Limited

National Company Law Tribunal · (2020) 02 NCLT CK 0791

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 8(1), 8(2), 9(5), 9(5)(i)(b), 9(5)(i)(c), 9(5)(i)(d), 4, 3(6), 3(11), 3(12), 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 13(2), 14, 14(1), 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(3), 5, 6Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions05 Feb 2020Allowed

UCO Bank Vs K-Lifestyle & Industries Limited

National Company Law Tribunal · (2020) 02 NCLT CK 0792

Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 15, 17, 18, 19, 20, 21, 60(5), 65(1)Banking Companies (Acquisition & Transfer of Undertakings) Act, 1970Banker's Book of Evidence Act, 1891
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Tribunals and Commissions04 Feb 2020Allowed

Resolution Professional Of JEKPL Private Limited Vs JEKPL Private Limited

National Company Law Tribunal · (2020) 02 NCLT CK 0959

Insolvency and Bankruptcy Code, 2016-Sections 10, 12, 14, 29A, 30(2), 30(4), 30(6), 31, 31(1), 53, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulations 38, 38(1), 38(1A), 38(2)(a), 38(3), 39, 39(4)
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Tribunals and Commissions04 Feb 2020

State Bank Of India Vs R.P. Info Systems Ltd.

National Company Law Tribunal · (2020) 02 NCLT CK 0794

Insolvency and Bankruptcy Code, 2016-Sections 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(7), 9, 13, 14, 15, 31, 33, 53, 238, 238ALimitation Act, 1963-Sections 5, 18, 18(1), 18(2), Article 137Indian Evidence Act, 1872
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Tribunals and Commissions04 Feb 2020Allowed

Jupiter International Limited Vs Phyto Biotech Private Limited

National Company Law Tribunal · (2020) 02 NCLT CK 0796

Insolvency and Bankruptcy Code, 2016-Section 5(6), 8, 9, 9(5), 13 and 15, 14, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40A
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