AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 93 words
50.
MA 4117/2019 In C.P. (IB) 3641/(MB)/2018
MA 4117/2019 is filed by the CoC for replacement of RP under Section 22 of the IBC, 2016, on the strength of the resolution passed by the CoC with 100% voting in the meeting held on 31.10.2019.
Heard the Counsel for the applicant and on going through the averments in the application, since this application is in consonance with Section 22 of the Code, Mr. Deepak Mohanlal Panpaliya, having Registration No.IBBI/IPA-001/IP-P00760/2017-2018/11319, is appointed as RP in place of Mr. Laxman Pawar.
Accordingly, this application is allowed.