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National Company Law Tribunal judgments

20,341 judgments · page 800 of 1,018

Tribunals and Commissions08 Oct 2020Allowed

Mr. Shashikant Thakar Vs M/s. Drupa Suppliers Private Limited

National Company Law Tribunal · (2020) 10 NCLT CK 0590

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 4, 5, 13, 14, 15, 31, 33, 13(1)(b), 13(1)(c), 9(5)(1)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
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Tribunals and Commissions08 Oct 2020Allowed

Punjab National Bank Vs M/s Lanco Vidarbha Thermal Power Limited

National Company Law Tribunal · (2020) 10 NCLT CK 0592

Insolvency and Bankruptcy Code, 2016-Section 60(5), 7, 13National Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40C
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Tribunals and Commissions08 Oct 2020Allowed

TCI Express Limited Vs M/s. Praspack Industries Private Limited

National Company Law Tribunal · (2020) 10 NCLT CK 0593

Insolvency and Bankruptcy Code, 2016-Section 9, 9(3), 9(3)(b), 9(5)(1), 8, 4, 5(20), 13, 13(1)(b), 13(1)(c), 13(2), 14, 14(1), 15, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
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Tribunals and Commissions07 Oct 2020Allowed

Manoj Kumar Lakhera Vs M/s. Mataji Dyeing Mills Private Limited

National Company Law Tribunal · (2020) 10 NCLT CK 0597

Insolvency and Bankruptcy Code, 2016-Section 4, 5 sub-section 20, 8, 9, 9(3)(c), 9(5)(1), 13, 13(1)(b), 13(1)(c), 14, 15, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
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Tribunals and Commissions07 Oct 2020Allowed

Avil Menezes Vs Parekh Aluminex Ltd.

National Company Law Tribunal · (2020) 10 NCLT CK 0598

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 33(1), 33(1)(a), 33(2), 34(8), 52, 35 to 50, 52 to 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
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Tribunals and Commissions07 Oct 2020

Ratan India Finance Pvt. Ltd. Vs M/s Cox & Kings Ltd.

National Company Law Tribunal · (2020) 10 NCLT CK 0600

Insolvency and Bankruptcy Code, 2016-Section 12(2), 7, 22(3)(b), 12National Company Law Tribunal Rules, 2016-Rule 11IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40C
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Tribunals and Commissions07 Oct 2020Allowed

Salil Shashank Kulkarni Vs Rubique Technologies India Private Limited

National Company Law Tribunal · (2020) 10 NCLT CK 0602

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 4(1), 14, 14(1), 13, 31(1), 33, 17, 15, 18, 19, 20 and 21, 9(5)(i)Companies Act, 2013Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 9(1), 6(1)
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