Tribunals and CommissionsDivision Bench(2020) 10 NCLT CK 0595

MAK Ampoules Pvt Ltd vs Krosyl Pharmaceuticals Pvt Ltd

National Company Law Tribunal · Decided on 7 October 2020

HON’BLE JUDGES
Chockalingam Thirunavukkarasu, Member (Technical) · Manorama Kumari, Member (Judicial)
CASE NUMBER
C.P.(I.B) No.30/NCLT/AHM/2020

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Judgment

5 paragraphs · 40 words

ORDER

Advocate Mr. Gaurav K. Mehta is present on behalf of the Petitioner.

Learned lawyer appearing on behalf of the Petitioner filed a pursis to withdraw the instant petition.

The permission is granted.

Accordingly, CP(IB) 30/2020 is dismissed as withdrawn.