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Judgment
3 paragraphs · 53 words
ORDER
Advocate Mr. Raheel Patel is present on behalf of the Respondent. Mr. Amarjit Achreja, the authorized signatory of the petitioner company is present in person and filed a pursis to withdraw the instant petition.
In view of the withdrawal pursis, the instant petition, i.e. CP (IB)228 of 2020, is dismissed as withdrawn.