COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 771 of 1,018

Tribunals and Commissions24 Feb 2021Allowed

Ajay Ramesh Khandelwal Vs RoC Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0070

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

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Tribunals and Commissions24 Feb 2021Allowed

Transworld Plantations Private Limited Vs RoC Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0069

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252(3)

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Tribunals and Commissions24 Feb 2021Allowed

Silver Arc Properties Private Limited & Anr Vs RoC Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0068

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

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Tribunals and Commissions23 Feb 2021Dismissed

Sujata Shekhar Shah Vs Mirador Construction Private Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0113

Insolvency And Bankruptcy Code, 2016 — Section 7

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Tribunals and Commissions23 Feb 2021Allowed

Maitrik Homes Pvt. Ltd. Vs RoC, Pune

National Company Law Tribunal · (2021) 02 NCLT CK 0067

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

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Tribunals and Commissions23 Feb 2021Allowed

Mantra Orchids Pvt. Ltd. Vs RoC, Pune

National Company Law Tribunal · (2021) 02 NCLT CK 0066

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

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Tribunals and Commissions23 Feb 2021Allowed

Mantra Homes Pvt. Ltd. Vs RoC, Pune

National Company Law Tribunal · (2021) 02 NCLT CK 0065

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

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Tribunals and Commissions23 Feb 2021Allowed

Bhatghar Hill Station Development Pvt. Ltd. Vs RoC, Pune

National Company Law Tribunal · (2021) 02 NCLT CK 0064

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

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Tribunals and Commissions23 Feb 2021Allowed

Maitrik Orchids Pvt. Ltd. Vs RoC, Pune

National Company Law Tribunal · (2021) 02 NCLT CK 0063

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

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Tribunals and Commissions23 Feb 2021Allowed

Mantra Agro Tourism Pvt. Ltd Vs RoC, Pune

National Company Law Tribunal · (2021) 02 NCLT CK 0062

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

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Tribunals and Commissions22 Feb 2021Allowed

Edelweiss Finvest Limited Vs EDEL Finance Company Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0122

Companies Act, 2013 — Section 230, 231, 232, 232(3)(i)Companies (Incorporation) Rules, 2014 — Rule 8(A)(1)(w) , 8(2), 8(2)(8)

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Tribunals and Commissions22 Feb 2021Dismissed

National Aviators’ Guild (NAG) And Ors. Vs Ashish Chhawchharia And Ors.

National Company Law Tribunal · (2021) 02 NCLT CK 0097

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 9, 22Constitution Of India, 1950 — Article 14Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 21(6), 24, 30, 30(6), 31, 53, 53(1)

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Tribunals and Commissions19 Feb 2021Allowed