COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 773 of 1,018

Tribunals and Commissions09 Feb 2021Allowed

Aristo Jewellery Limited Vs R.K. Creative Designers Private Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0121

Companies Act, 2013 — Section 230, 230(1), 230(3), 230(4), 230(5), 230(6), 231, 232, 232(3)(i), 232(6)Income Tax Act, 1961 — Section 2(IB)

Tribunals and Commissions09 Feb 2021Dismissed

Dinesh Changela Vs Berkmann Wine Cellars India Pvt. Ltd.

National Company Law Tribunal · (2021) 02 NCLT CK 0115

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 5(7), 5(8), 7

Tribunals and Commissions09 Feb 2021Allowed

Clariant Services India Private Limited Vs Italtinto Equipment Private Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0108

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 5(6), 5(20), 5(21), 8, 9, 13, 14(1), 31(1), 33

Tribunals and Commissions08 Feb 2021Partly Allowed

Pravin R Navandar Vs VOVL Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0134

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 35A, 36A, 36(1)Insolvency And Bankruptcy Code, 2016 — Section 19(2), 25(1), 43, 45, 50, 66, 60(5)

Tribunals and Commissions08 Feb 2021Disposed Of

ICICI Bank Ltd. Vs Mercator Limited And Anr.

National Company Law Tribunal · (2021) 02 NCLT CK 0129

Insolvency And Bankruptcy Code, 2016 — Section 7, 13, 14(1), 31(1), 33, 75

Tribunals and Commissions08 Feb 2021Disposed Of

Dhanpriya Textiles Private Limited Vs Beetee Textile Industries Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0127

Companies Act, 2013 — Section 13, 14, 61, 230, 230(1), 230(3), 230(4), 230(5), 230(6), 231, 232, 232(6), 232(3)(i)

Tribunals and Commissions08 Feb 2021

Adequate Infrastructure Pvt. Ltd. Vs

National Company Law Tribunal · (2021) 02 NCLT CK 0089

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 6, 7, 8, 12, 14Companies Act, 2013 — Section 103, 230(3), 230(5)

Tribunals and Commissions08 Feb 2021Allowed

Aadhar Hospital Pvt. Ltd. Vs Registrar Of Companies, Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0088

Companies Act, 2013 — Section 252(1)

Tribunals and Commissions05 Feb 2021Allowed

Union Bank Of India Vs M/s Spark Green Energy (Satara) Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0138

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 40Insolvency And Bankruptcy Code, 2016 — Section 12, 12(3)

Tribunals and Commissions05 Feb 2021Allowed

D S Mittle And Co (India) Private Limited Vs Registrar Of Companies, Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0114

Companies Act, 2013 — Section 252(1), 455

Tribunals and Commissions05 Feb 2021Allowed

Culvem Agro Farms Private Limited And Anr. Vs Registrar Of Companies, Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0111

Companies Act, 2013 — Section 252(1), 455

Tribunals and Commissions05 Feb 2021Allowed

Sai Prakash Hotels Private Limited Vs Registrar Of Companies, Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0109

Companies Act, 2013 — Section 252(1), 455

Tribunals and Commissions05 Feb 2021Allowed

Belaire Hotels Private Limited And Ors Vs Chalet Hotels Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0090

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 6, 7, 8Companies (Management And Administration) Rules, 2014 — Rule 19Companies Act, 2013 — Section 103, 230, 230(1)(b), 230(5), 231, 232

Tribunals and Commissions03 Feb 2021Allowed

Jawaria Enterprises Private Limited Vs Vashistha Mercantile & Trading Pvt. Ltd.

National Company Law Tribunal · (2021) 02 NCLT CK 0117

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 13, 14(1), 31(1), 33

Tribunals and Commissions03 Feb 2021Allowed

M/s S.G. Automation Vs Harish Textile Engineers Pvt. Ltd.

National Company Law Tribunal · (2021) 02 NCLT CK 0116

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 13, 14(1), 31(1), 33

Tribunals and Commissions02 Feb 2021Allowed

Druva Software Private Limited Vs

National Company Law Tribunal · (2021) 02 NCLT CK 0118

Companies Act, 2013 — Section 52, 66

Tribunals and Commissions01 Feb 2021Allowed

Glance Investments (India)Private Limited Vs Lexcorp Advisory Services Private Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0125

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 7, 13, 14(1), 31(1), 33

Tribunals and Commissions29 Jan 2021Allowed

Radheshyam Hariprasad Maniyar Vs Registrar Of Companies

National Company Law Tribunal · (2021) 01 NCLT CK 0063

Companies Act, 2013 — Section 248(5), 252, 252(3)

Tribunals and Commissions25 Jan 2021

Omni Wellness And Nutrition Ltd. Vs

National Company Law Tribunal · (2021) 01 NCLT CK 0048

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 8, 15

Tribunals and Commissions25 Jan 2021

Cybage Software Pvt. Ltd. Vs

National Company Law Tribunal · (2021) 01 NCLT CK 0047

Companies Act, 2013 — Section 13, 230, 230(1), 230(3), 230(4), 230(5), 230(6), 231, 232, 232(6)