Tribunals and Commissions26 Feb 2021Allowed
Praxix Corporate Services Private Limited Vs Powai Cubicles Private Limited
National Company Law Tribunal · (2021) 02 NCLT CK 0119
Insolvency And Bankruptcy Code, 2016 — Section 13, 14(1), 31(1), 33
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 770 of 1,018
Tribunals and Commissions26 Feb 2021Disposed Of
Arshiya Limited Vs Arshiya Rail Infrastructure Limited
National Company Law Tribunal · (2021) 02 NCLT CK 0091
Tribunals and Commissions26 Feb 2021Allowed
Murlidhar Namdeo Bhalekar Vs Sanjay Insectcides Pvt Ltd
National Company Law Tribunal · (2021) 02 NCLT CK 0084
Insolvency And Bankruptcy Code, 2016 — Section 33(1), 33(1)(b)(i), 33(1)(b)(ii), 33(1)(b)(iii), 33(2), 52, 53
Tribunals and Commissions25 Feb 2021Disposed Of
Narottambhai Swomabhai Patel Vs Wow Solutions And Systems Private Limited
National Company Law Tribunal · (2021) 02 NCLT CK 0130
Insolvency And Bankruptcy Code, 2016 — Section 12, 12(2), 31
Tribunals and Commissions25 Feb 2021Disposed Of
Aries Agro Limited Vs ETCO Industries Private Limited
National Company Law Tribunal · (2021) 02 NCLT CK 0128
Insolvency And Bankruptcy Code, 2016 — Section 12, 12(2), 31, 60(5)
Tribunals and Commissions25 Feb 2021Allowed/Disposed Of
Bhavesh Mansukhbhai Rathod Vs Lusterleaf Infotech Private Limited
National Company Law Tribunal · (2021) 02 NCLT CK 0086
Insolvency And Bankruptcy Code, 2016 — Section 33(1), 34(1), 52, 53
Tribunals and Commissions25 Feb 2021Disposed Of
Ravi Prakash Ganti Vs Sunteck Realty Ltd.
National Company Law Tribunal · (2021) 02 NCLT CK 0082
Tribunals and Commissions24 Feb 2021Allowed
Infrastructure Leasing & Financial Services Limited And Anr. Vs Union Of India
National Company Law Tribunal · (2021) 02 NCLT CK 0106
Companies Act, 2013 — Section 241, 242Insolvency And Bankruptcy Code, 2016 — Section 53
Tribunals and Commissions24 Feb 2021Allowed
Koyna Power Limited Vs RoC Mumbai
National Company Law Tribunal · (2021) 02 NCLT CK 0085
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
Tribunals and Commissions24 Feb 2021Allowed
Naynesh ParikhThakorlal Vs RoC Mumbai
National Company Law Tribunal · (2021) 02 NCLT CK 0081
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
Tribunals and Commissions24 Feb 2021Allowed
Rajiv Kumar Vs RoC Mumbai
National Company Law Tribunal · (2021) 02 NCLT CK 0080
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252
Tribunals and Commissions24 Feb 2021Allowed
Mohd Salim Mohd Yasin Lashkaria & Anr. Vs RoC, Mumbai
National Company Law Tribunal · (2021) 02 NCLT CK 0079
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
Tribunals and Commissions24 Feb 2021Allowed
Naynesh Parikh Thakorlal & Anr. Vs RoC Mumbai
National Company Law Tribunal · (2021) 02 NCLT CK 0078
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252
Tribunals and Commissions24 Feb 2021Allowed
Nitin Deshmukh Turtle Logistics India Pvt. Ltd. Vs RoC Pune
National Company Law Tribunal · (2021) 02 NCLT CK 0077
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(3)
Tribunals and Commissions24 Feb 2021Allowed
Kamlesh Bhupatani Vs RoC Mumbai
National Company Law Tribunal · (2021) 02 NCLT CK 0076
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
Tribunals and Commissions24 Feb 2021Allowed
BhujangaVenkappa Shetty Vs RoC Mumbai
National Company Law Tribunal · (2021) 02 NCLT CK 0075
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252
Tribunals and Commissions24 Feb 2021Allowed
Mukund Mohanlal Ved & Anr. Vs RoC, Mumbai
National Company Law Tribunal · (2021) 02 NCLT CK 0074
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
Tribunals and Commissions24 Feb 2021Allowed
Dilip Mukkawar Jayram& Anr Vs RoC Mumbai
National Company Law Tribunal · (2021) 02 NCLT CK 0073
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
Tribunals and Commissions24 Feb 2021Allowed
Kirti Rice And Pulse Mill Private Limited & Anr. Vs RoC Mumbai
National Company Law Tribunal · (2021) 02 NCLT CK 0072
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
Tribunals and Commissions24 Feb 2021Allowed
Naynesh Parikh Thakorlal & Anr Vs RoC Mumbai
National Company Law Tribunal · (2021) 02 NCLT CK 0071
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 1956 — Section 252(1)Companies Act, 2013 — Section 248(1), 248(4)(1), 252