Tribunals and Commissions09 Feb 2022Disposed Of
Hi Tech Robotic Systemz Limited Vs Registrar of Companies
National Company Law Tribunal · (2022) 02 NCLT CK 0029
Companies Act, 2013 — Section 230, 231, 232
COURT ARCHIVE
National Company Law Tribunal judgments
20,334 judgments · page 688 of 1,017
Tribunals and Commissions08 Feb 2022Allowed
Thistle Equity Consultant Limited Vs Registrar Of Companies
National Company Law Tribunal · (2022) 02 NCLT CK 0045
Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 230(1), 232(1)Companies Act, 1956 — Section 235, 236, 327, 238, 239, 240, 241, 242, 243, 244, 245, 246, 247, 248, 249, 250, 251
Tribunals and Commissions07 Feb 2022
M/s Jalnidhi Bitumen Specialities Pvt Ltd Vs Myc Infra Pvt Ltd
National Company Law Tribunal · (2022) 02 NCLT CK 0250
IBC-Section 9
Tribunals and Commissions07 Feb 2022Dismissed
Bhansali Engineering Polymers Ltd Vs M/S Crown Alba Writing Instruments India Ltd
National Company Law Tribunal · (2022) 02 NCLT CK 0044
Tribunals and Commissions07 Feb 2022Disposed Of
Mr. Majid Khan Vs Registrar Of Companies Kanpur
National Company Law Tribunal · (2022) 02 NCLT CK 0043
Companies Act, 2013 — Section 248, 252(3)
Tribunals and Commissions07 Feb 2022Disposed Of
Falcon Minds Consulting Pvt Ltd Vs Wisdom IT Services Pvt Ltd
National Company Law Tribunal · (2022) 02 NCLT CK 0042
Insolvency and Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions07 Feb 2022Disposed Of
Truetech Constructions Pvt Ltd Vs Vensar Constructions Company Ltd
National Company Law Tribunal · (2022) 02 NCLT CK 0041
Insolvency and Bankruptcy Code, 2016 — Section 9, 9(3)(d), 13, 14(1), 16(3)(a), 31(1), 33Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016 — Regulation 6
Tribunals and Commissions07 Feb 2022Disposed Of
Shreyansh Professionals Limited Vs Registrar Of Companies
National Company Law Tribunal · (2022) 02 NCLT CK 0037
Insolvency and Bankruptcy Code, 2016 — Section 59, 59(3)(c), 59(8)Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017 — Regulation 8, 9, 10, 38
Tribunals and Commissions07 Feb 2022Disposed Of
Astron International Pvt. Ltd Vs Divyanshi Mineral & Metal Pvt. Ltd
National Company Law Tribunal · (2022) 02 NCLT CK 0036
Insolvency and Bankruptcy Code, 2016 — Section 9, 12A, 18(1)(c), 21(1), 22(3)(a)
Tribunals and Commissions07 Feb 2022Disposed Of
H&S Software Development and Knowledge Management Centre Private Limited Vs Registrar of Companies
National Company Law Tribunal · (2022) 02 NCLT CK 0030
Companies Act, 2013 — Section 133, 230, 231, 232Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 16
Tribunals and Commissions07 Feb 2022Disposed Of
Career Launcher Education Infrastructure and Services Limited (�CLEIS�) Vs Vs Registrar of Companies
National Company Law Tribunal · (2022) 02 NCLT CK 0028
Companies Act, 2013 — Section 13, 14, 61, 133, 230, 231, 232Income Tax Act, 1961 — Section 72A
Tribunals and Commissions04 Feb 2022Allowed
Hitech and Associates Limited Vs Vs Registrar of Companies
National Company Law Tribunal · (2022) 02 NCLT CK 0018
Companies Act, 2013 — Section 133, 230, 230(2)(b), 230(2)(c), 230(7), 231, 232, 232(3)
Tribunals and Commissions04 Feb 2022Allowed
Trichit Limited Vs Registrar of Companies
National Company Law Tribunal · (2022) 02 NCLT CK 0013
Companies Act, 2013 — Section 133, 230, 230(2)(b), 230(2)(c), 231, 232, 232(3)
Tribunals and Commissions03 Feb 2022Disposed Of
Maya Fincap Private Limited Vs Registrar of Companies
National Company Law Tribunal · (2022) 02 NCLT CK 0011
Companies Act, 2013 — Section 133, 230, 230(7), 231, 232, 232(3)
Tribunals and Commissions03 Feb 2022Allowed
Kumudini Bhalerao Vs Jushi India Private Limited
National Company Law Tribunal · (2022) 02 NCLT CK 0002
Insolvency and Bankruptcy Code, 2016 — Section 59, 59(3)(a), 59(3)(b)(i), 59(3)(c)(i), 59(6), 59(7)Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017 — Regulation 14, 32, 34, 35, 36, 37, 38
Tribunals and Commissions03 Feb 2022Dismissed
ICICI Bank Limited Vs Subodh Kumar Agarwal
National Company Law Tribunal · (2022) 02 NCLT CK 0001
Insolvency and Bankruptcy Code, 2016 — Section 31, 53, 60(5)National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions02 Feb 2022Dismissed
Ajay Filling Station Vs Besson Musical Instruments Pvt.Ltd
National Company Law Tribunal · (2022) 02 NCLT CK 0019
Insolvency and Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions02 Feb 2022Disposed Of
DLF Phase IV Commercial Developers Limited Vs Registrar of Companies
National Company Law Tribunal · (2022) 02 NCLT CK 0016
Companies Act, 2013 — Section 133, 206, 207, 208, 209, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 228, 229, 229, 230, 231, 232Companies Act, 1956 — Section 235, 236, 237, 238, 239, 240, 241, 242, 243, 244, 245, 246, 247, 248, 249, 250, 251Income Tax Act, 1961— Section 72A, 79
Tribunals and Commissions02 Feb 2022Dismissed
Shreeji Cotfab Limited Vs GPI Textiles Ltd
National Company Law Tribunal · (2022) 02 NCLT CK 0010
Insolvency and Bankruptcy Code, 2016 — Section 31, 60(5)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 39National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions01 Feb 2022Allowed
Bharti Airtel Ltd & Ors Vs Airtel Ltd
National Company Law Tribunal · (2022) 02 NCLT CK 0017