National Company Law Tribunal Judgments

Tribunals and Commissions09 Jun 2022

Ms. Rourkela Steel Syndicate Vs Metistech Fabricators Private Limited

National Company Law Tribunal · (2022) 06 NCLT CK 0422

Insolvency and Bankruptcy Code, 2016-Section 9, 4, 238AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Partnership Act, 1932-Section 69(1), 69(2), 69(3)

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Tribunals and Commissions09 Jun 2022

Nippon Life India Asset Management Limited & Ors. Vs Mr. Chandrashekar Hariharan & Anr.

National Company Law Tribunal · (2022) 06 NCLT CK 0434

Insolvency and Bankruptcy Code, 2016-Section 95(1), 7, 96(1), 96(3), 97, 99, 99(7)Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 7(2)

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Tribunals and Commissions09 Jun 2022

Indarprashtha Buildtech Pvt Ltd Vs M/s Anjani Realtors Pvt Ltd

National Company Law Tribunal · (2022) 06 NCLT CK 0446

IBC, 2016-Section 9

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Tribunals and Commissions09 Jun 2022

Mr. Devendra Singh Vs Venus Rolling Mills Private Limited

National Company Law Tribunal · (2022) 06 NCLT CK 0382

Insolvency and Bankruptcy Code, 2016-Section 10, 29A, 33, 33(2), 33(3), 34, 34(1), 52, Chapter IIIIBBI (Liquidation Process) Regulations, 2016-Regulation 3, 4

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Tribunals and Commissions09 Jun 2022

Bank Of India Vs VVF (India) Limited

National Company Law Tribunal · (2022) 06 NCLT CK 0458

Insolvency and Bankruptcy Code, 2016-Section 7, 12AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A, 33

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Tribunals and Commissions09 Jun 2022

Central Bank Of India Limited Vs Nayan Bheda

National Company Law Tribunal · (2022) 06 NCLT CK 0576

Insolvency and Bankruptcy Code, 2016-Section 95, 95(1)

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Tribunals and Commissions09 Jun 2022

Tata Capital Financial Services Limited Vs Mr. Sanjay Mehra

National Company Law Tribunal · (2022) 06 NCLT CK 0577

IBC, 2016-Section 95, 96, 97

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Tribunals and Commissions09 Jun 2022

Mr. Mukesh Gupta Vs M/s Hydric Farm Inputs Ltd. & Anr.

National Company Law Tribunal · (2022) 06 NCLT CK 0578

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 18(1)(f), 19(2), 20(1), 25(1), 25(2)(j), 32(1), 33, 33(1), 33(2), 33(5), 33(7), 34(3), 35(1), 36, 60(5), 66National Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 13

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Tribunals and Commissions09 Jun 2022Dismissed

Shaikh Mohammad Tariq Vs Aegis Forging Limited

National Company Law Tribunal · (2022) 06 NCLT CK 0579

Insolvency and Bankruptcy Code, 2016-Section 7

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Tribunals and Commissions09 Jun 2022Allowed

Central Bank Of India Vs Syntex Trading & Agency Private Limited

National Company Law Tribunal · (2022) 06 NCLT CK 0378

Insolvency and Bankruptcy Code, 2016-Section 7, 10A, 5(8), 13, 14, 14(1), 31, 31(1), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002ICA-Section 128

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Tribunals and Commissions09 Jun 2022Allowed

Central Bank Of India Vs Syntex Trading & Agency Private Limited

National Company Law Tribunal · (2022) 06 NCLT CK 0379

Insolvency and Bankruptcy Code, 2016-Section 7, 10A, 5(8), 13, 14, 31(1), 33ICA-Section 128Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002

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Tribunals and Commissions09 Jun 2022

M/s. Saran Equipments and Engineers Pvt. Ltd. Vs M/s. ASPG Infrastructures Pvt. Ltd. & Anr.

National Company Law Tribunal · (2022) 06 NCLT CK 0580

Insolvency and Bankruptcy Code, 2016-Section 9, 14, 15, 16(3)(b), 17, 18, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5(1)(a), 6, 9(1)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002

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Tribunals and Commissions09 Jun 2022Dismissed

Sanjit Kumar Nayak Vs Niraj Khaitan

National Company Law Tribunal · (2022) 06 NCLT CK 0017

Insolvency And Bankruptcy Code, 2016 — Section 19(2), 35(1)(b), 52, 60(5)

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Tribunals and Commissions09 Jun 2022Dismissed

PEC Limited Vs Skyrise Overseas Private Limited

National Company Law Tribunal · (2022) 06 NCLT CK 0016

Insolvency And Bankruptcy Code, 2016 — Section 19(2), 35(1)(b), 52, 60(5)

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Tribunals and Commissions08 Jun 2022

Muthoot Fincorp Ltd. Vs Richa Realtors Pvt. Ltd.

National Company Law Tribunal · (2022) 06 NCLT CK 0582

Insolvency and Bankruptcy Code, 2016-Section 12A, 12(A)Insolvency and Bankruptcy Code Board of India (Insolvency Process for Corporate Persons) Regulations 2016-Regulation 30(A)

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Tribunals and Commissions08 Jun 2022

M/s. Himalaya Containers and Cartons Private Limited

National Company Law Tribunal · (2022) 06 NCLT CK 0583

Insolvency and Bankruptcy Code, 2016-Section 59Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 9(1), 14, 30, 34, 38Companies Act, 1956

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Tribunals and Commissions08 Jun 2022

M/S Gangamma Industries Vs M/S Aethon Energy LLP

National Company Law Tribunal · (2022) 06 NCLT CK 0584

Insolvency and Bankruptcy Code, 2016-Section 33(1), 60(5), 9, 3(31), 14, 33(2), 34, 12, 56, 30(6), 31, 33(5), 52, 19, 33, Chapter IIIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39B, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 2A, 32A, 12, 12(3), 13, 15

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Tribunals and Commissions08 Jun 2022Allowed

Clariant Services India Private Limited Vs Italtinto Equipment Private Limited

National Company Law Tribunal · (2022) 06 NCLT CK 0457

Insolvency and Bankruptcy Code, 2016-Section 33(2), 33(1)(a), 9, 34(1), 52, 19(2)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(1)

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Tribunals and Commissions08 Jun 2022

Ritu Kejriwal Vs Aanchal Cement Ltd

National Company Law Tribunal · (2022) 06 NCLT CK 0447

IBC-Section 9NCLT Rules, 2016-Rule 11

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Tribunals and Commissions08 Jun 2022

Muthoot Fincorp Ltd. Vs Richa Lifespace Pvt. Ltd.

National Company Law Tribunal · (2022) 06 NCLT CK 0585

Insolvency and Bankruptcy Code, 2016-Section 12AInsolvency and Bankruptcy Code Board of India (Insolvency Process for Corporate Persons) Regulations, 2016-Regulation 30(A)

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