Tribunals and Commissions02 Jun 2023
Union Bank Of India Vs Rajahmundry Godavari Bridge Ltd
National Company Law Tribunal · (2023) 06 NCLT CK 2845
Insolvency and Bankruptcy Code, 2016-Section 7
COURT ARCHIVE
National Company Law Tribunal judgments
20,303 judgments · page 438 of 1,016
Tribunals and Commissions02 Jun 2023
Mr.Shivadutt Bannanje Vs Mr.Sharanappa Sangappa Alur & Ors.
National Company Law Tribunal · (2023) 06 NCLT CK 2923
Insolvency and Bankruptcy Code, 2016-Section 60(5)(c), First Proviso to Section 21(2), 7, 5(24), 30(2)(e)NCLT Rules, 2016-Rule 11Insolvency and Bankruptcy (AAA) Rules, 2016-Rule 4
Tribunals and Commissions02 Jun 2023
Abhimanyu Jaiswal Vs SPG Global Distribution Private Limited
National Company Law Tribunal · (2023) 06 NCLT CK 2937
Insolvency and Bankruptcy Code, 2016-Section 60(5), 5(7), 9, 25, 19(1), 19(2)NCLT Rules, 2016-Rule 11IPC-Section 420, 406
Tribunals and Commissions02 Jun 2023
Shri Shivadutt Bannanje & Anr. Vs M/s. Falcon Tyres Ltd.
National Company Law Tribunal · (2023) 06 NCLT CK 2975
Insolvency and Bankruptcy Code, 2016-Section 60, 42, 60(5)(c), 53, 36(3), 36(4), 36(4)(a)(iii), 60(5)NCLT Rules, 2016-Rule 11EPF and MP Act, 1952-Section 11, 7A, 14B, 7Q
Tribunals and Commissions02 Jun 2023Dismissed
M/s S.K. Yarns Vs M/s Jindal Agro Mills Pvt. Ltd.
National Company Law Tribunal · (2023) 06 NCLT CK 3002
Insolvency and Bankruptcy Code, 2016-Section 9, 9(5)(2)(d), 5(6)Insolvency and Bankruptcy Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions02 Jun 2023Disposed Of
RNJ Commodities Private Limited Vs Supra Petro Chemicals Private Limited
National Company Law Tribunal · (2023) 06 NCLT CK 3077
Insolvency and Bankruptcy Code, 2016-Section 9, 54, 54(2), 54(3)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 14, 45NCLT Rules, 2016-Rule 11
Tribunals and Commissions02 Jun 2023
Small Industries Development Bank of India (SIDBI) Vs M/s. International Mega Food Park Limited
National Company Law Tribunal · (2023) 06 NCLT CK 3078
Insolvency and Bankruptcy Code, 2016-Section 60(5), 5(13), 25(2)(h), 24(3)(b)NCLT Rules, 2016-Rule 11
Tribunals and Commissions02 Jun 2023
Xander Finance Private Limited Vs Valdel Engineers And Constructors Private Limited
National Company Law Tribunal · (2023) 06 NCLT CK 2794
The Insolvency and Bankruptcy Code, 2016-Section 7, 3(12), 4I&B (Application to Adjudicating Authority) Rules, 2016-Rule 4Indian Contract Act, 1872-Section 62
Tribunals and Commissions02 Jun 2023Disposed Of
Ms. Madhuri Tanuku Vs Registrar Of Companies, Karnataka
National Company Law Tribunal · (2023) 06 NCLT CK 0032
Companies Act, 2013 — Section 10A, 164(2)(a), 167, 248, 248(1), 248(5), 252, 252(3), 455
Tribunals and Commissions02 Jun 2023Dismissed
Xander Finance Private Limited Vs Valdel Engineers and Constructors Private Limited
National Company Law Tribunal · (2023) 06 NCLT CK 0031
Insolvency and Bankruptcy Code, 2016 — Section 3(12), 4, 7Contract Act, 1872 — Section 62
Tribunals and Commissions02 Jun 2023Dismissed
Shawn Johny Mathew & Anr Vs Omprakash Joshi
National Company Law Tribunal · (2023) 06 NCLT CK 0029
Insolvency and Bankruptcy Code, 2016 — Section 60(5)Insolvency And Bankruptcy Board Of India (Voluntary Liquidation Process) Regulations, 2017 — Regulation 14
Tribunals and Commissions02 Jun 2023Disposed Of
Aviagen India Poultry Breeding Company Private Limited Vs Kavi Protein and Feed Private Limited
National Company Law Tribunal · (2023) 06 NCLT CK 0027
Insolvency and Bankruptcy Code, 2016 — Section 8, 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules 2016 — Rule 6
Tribunals and Commissions02 Jun 2023Disposed Of
Employees Provident Fund Organization Mysore Vs M/s Falcon Tyres Ltd
National Company Law Tribunal · (2023) 06 NCLT CK 0026
Insolvency and Bankruptcy Code, 2016 — Section 36(3), 36(4), 36(4)(a)(iii), 42, 53, 60, 60(5), 60(5)(c)Employees' Provident Funds & Miscellaneous Provisions Act, 1952 — Section 7A, 7Q,11, 14BNational Company Law Tribunals, 2016 — Rule 11
Tribunals and Commissions02 Jun 2023Disposed Of
Shri Shivadutt Bannanje Vs
National Company Law Tribunal · (2023) 06 NCLT CK 0025
Insolvency and Bankruptcy Code, 2016 — Section 36(3), 36(4), 36(4)(a)(iii), 42, 53, 60, 60(5), 60(5)(c)Employees' Provident Funds & Miscellaneous Provisions Act, 1952 — Section 7A, 7Q,11, 14BNational Company Law Tribunals, 2016 — Rule 11
Tribunals and Commissions02 Jun 2023Disposed Of
Nirani Sugars Limited Through its Authorized Representative Vs Mr. Shivadutt Bannanje
National Company Law Tribunal · (2023) 06 NCLT CK 0023
Insolvency and Bankruptcy Code, 2016 — Section 5(24), 7, 21(2), 30(2)(e), 60(5)National Company Law Tribunals, 2016 — Rule 11
Tribunals and Commissions02 Jun 2023Disposed Of
Vijay Kumar Vs DCB Bank
National Company Law Tribunal · (2023) 06 NCLT CK 0003
Indian Penal Code, 1860 — Section 406, 420Insolvency and Bankruptcy Code, 2016 — Section 5(7), 19(1), 19(2), 60(5)National Company Law Tribunals, 2016 — Rule 11
Tribunals and Commissions02 Jun 2023Disposed Of
Abhimanyu Jaiswal Vs SPG Global Distribution Private Limited
National Company Law Tribunal · (2023) 06 NCLT CK 0002
Indian Penal Code, 1860 — Section 406, 420Insolvency and Bankruptcy Code, 2016 — Section 5(7), 19(1), 19(2), 60(5)National Company Law Tribunals, 2016 — Rule 11
Tribunals and Commissions02 Jun 2023Dismissed
M/s S.K. Yarns Vs M/s Jindal Agro Mills Pvt. Ltd
National Company Law Tribunal · (2023) 06 NCLT CK 0001
Insolvency and Bankruptcy Code, 2016 — Section 9Indian Penal Code, 1860 — Section 34, 120B, 418, 420
Tribunals and Commissions01 Jun 2023
Smt. Mohini Devi, Prop. Of Khandelwal Constructions And Building Materials Vs Khandelwal Buildcon Pvt. Ltd.
National Company Law Tribunal · (2023) 06 NCLT CK 2802
Insolvency and Bankruptcy Code, 2016-Section 7, 60(5), 5 (7), 5 (8), 14, 17, 19Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4NCLT Rules, 2016-Rule 11
Tribunals and Commissions01 Jun 2023
Mr. Satya Narayan Sharma Vs Anshul Gupta
National Company Law Tribunal · (2023) 06 NCLT CK 2905
Insolvency & Bankruptcy Code, 2016-Section 60(5)IBBI (Liquidation Process) Regulation, 2016-Regulation 32