Tribunals and CommissionsDivision Bench(2023) 06 NCLT CK 2845

Union Bank Of India vs Rajahmundry Godavari Bridge Ltd

National Company Law Tribunal · Decided on 2 June 2023

HON’BLE JUDGES
H. V. Subba Rao, Member (Judicial) · Madhu Sinha, Member (Technical)
CASE NUMBER
I.A. 2575/2021 in C.P(IB) -2677/(MB)/2018

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Judgment

4 paragraphs · 58 words

ORDER

Resolution Professional, Mr. Sanjay Mishra having Registration No. IBBI/IPA-001/IP-P01047/2017-2018/11730 is hereby directed to appear in person on the next date of hearing failing which the conduct of Resolution Professional shall be intimated to IBBI chairman for initiating appropriate disciplinary proceedings.

Registry is directed to communicate this order to the Resolution Professional forthwith.

List this matter on 17.08.2023.