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National Company Law Tribunal judgments

20,303 judgments · page 398 of 1,016

Tribunals and Commissions01 Aug 2023Dismissed

Mr. Mahipal Singh Vs M/s. The Indure Pvt. Ltd.

National Company Law Tribunal · (2023) 08 NCLT CK 0682

Insolvency and Bankruptcy Code, 2016-Section 9, 8(1), 5(21), 5(20)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6
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Tribunals and Commissions01 Aug 2023Dismissed

Mr. Ishwari Chand Kushwaha Vs M/s. The Indure Pvt. Ltd.

National Company Law Tribunal · (2023) 08 NCLT CK 0722

Insolvency and Bankruptcy Code, 2016-Section 9, 8(1), 5(21), 5(20)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Minimum Wages Act, 1948
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Tribunals and Commissions01 Aug 2023Allowed

Late Smt. Sunil Chhabra Vs M/s. Shib Dass Metal Private Limited

National Company Law Tribunal · (2023) 08 NCLT CK 0843

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 4, 14, 14(1)(a), (b), (c) & (d), 14(3)(b), 9(4), 13(2), 17Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1965
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Tribunals and Commissions31 Jul 2023Allowed

OPJK Paper Company Vs International Print-o-Pac Ltd.

National Company Law Tribunal · (2023) 07 NCLT CK 3447

Insolvency and Bankruptcy Code, 2016-Section 5(6), 5(20), 7, 8, 9, 13(2), 14, 14(1), 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Indian Partnership Act, 1932-Section 69, 69(2)
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Tribunals and Commissions31 Jul 2023Allowed

Mr. Pawan Garg Proprietor Of M/s V.R. Trading Co. Vs M/s Sewa Steels Private Limited & Anr.

National Company Law Tribunal · (2023) 07 NCLT CK 3460

Insolvency and Bankruptcy Code, 2016-Sections 9, 13, 14, 15, 21, 21(1), 29A, 30(1), 30(2), 30(4), 30(6), 31, 31(1), 31(3), 43, 45, 50, 53, 61, 62, 66Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulations 6, 35A, 36B(4A), 38, 38(1), 38(1A), 38(2), 39, 39(1), 39(2), 39(4)
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Tribunals and Commissions31 Jul 2023Allowed

Roopam Textiles Trading Private Limited

National Company Law Tribunal · (2023) 07 NCLT CK 3356

Insolvency and Bankruptcy Code, 2016-Section 10, 13, 14, 15, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 40A
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