Tribunals and CommissionsDivision Bench(2023) 07 NCLT CK 3420

Liquidator of M/s Veesons Energy Systems Pvt Ltd

National Company Law Tribunal · Decided on 31 July 2023

HON’BLE JUDGES
Sanjiv Jain, Member (Judicial) · Sameer Kakar, Member (Technical)
CASE NUMBER
IA/1284(CHE)/2023

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Judgment

3 paragraphs · 40 words

Applicant is represented by Ld. Counsel Mr. B.Dhanaraj through video conferencing mode.

This Application has been filed to take on record the 22nd progress report. The same is taken on record with all just exceptions.

Accordingly, IA/1284(CHE)/2023 stands disposed off.