COURT ARCHIVE

National Company Law Tribunal judgments

20,303 judgments · page 353 of 1,016

Tribunals and Commissions16 Oct 2023Allowed

Mr. Dharampal Singh Rawat & Ors. Vs M/s. Realanchors Developers Pvt. Ltd.

National Company Law Tribunal · (2023) 10 NCLT CK 3167

Insolvency and Bankruptcy Code, 2016-Section 7, 7(1), 7(7), 4(1), 13(2), 14, 14(1)(a), (b), (c) & (d), 14(3)(b), 17, 19Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 9(1)Insolvency and Bankruptcy Code (Amendment) Act, 2018

Tribunals and Commissions16 Oct 2023Dismissed

AFM Foods Limited Vs Kumar Food Industries Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3174

Insolvency and Bankruptcy Code, 2016-Section 9, 60(1), 8(1), 10A, 3(12)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956

Tribunals and Commissions16 Oct 2023Allowed

SGS Enterprises India Private Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3181

Insolvency and Bankruptcy Code, 2016-Section 59, 59(3), 59(7), 59(8)Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 9, 14, 30, 37(1), 37(2)(b), 38(3)Companies Act, 1956

Tribunals and Commissions16 Oct 2023Dismissed

M/s. Redpro Construction Pvt. Ltd. Vs M/s Skyline Infratech Pvt. Ltd.

National Company Law Tribunal · (2023) 10 NCLT CK 3216

Insolvency and Bankruptcy Code, 2016-Section 4, 7, 8, 8(1), 9, 10, 10AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 6(1)Companies Act, 1956

Tribunals and Commissions16 Oct 2023Allowed

Elantas Beck India Ltd Vs Agh Wires Pvt Ltd

National Company Law Tribunal · (2023) 10 NCLT CK 3218

Insolvency and Bankruptcy Code, 2016-Section 4, 4(1), 5(20), 5(21), 8, 8(1), 9, 9(3)(b), 14, 14(1)(a), (b), (c) & (d), 14(3)(b), 15, 17, 18, 19, 20 & 21, 60(1)Companies Act, 1956Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6

Tribunals and Commissions16 Oct 2023Allowed

Union Bank Of India Vs Jaydeep Maheshwari & Ors.

National Company Law Tribunal · (2023) 10 NCLT CK 3271

Insolvency & Bankruptcy Code, 2016-Sections 33(4), 34, 74(3), 60(5)National Company Law Tribunal Rules, 2016-Rule 11

Tribunals and Commissions16 Oct 2023Allowed

M/s. Intarvo Technologies Private Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3272

Insolvency and Bankruptcy Code, 2016-Section 4, 7, 7(4), 10, 10(4), 11, 13(2), 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 14(3)(b), 15, 17, 18, 19, 20 and 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7, Form 6IBBI (IRP for CP) Regulations, 2016-Regulation 6, 6(1)

Tribunals and Commissions16 Oct 2023Disposed Of

H M Tie Up Private Limited Vs

National Company Law Tribunal · (2023) 10 NCLT CK 0042

Companies Act, 2013 — Section 133, 230(1), 230(5), 232(1)Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 8(2)

Tribunals and Commissions16 Oct 2023Disposed Of

Sanjib Pal Vs Hailth Private Limited

National Company Law Tribunal · (2023) 10 NCLT CK 0041

Companies Act, 2013 — Section 96, 97(1), 101National Company Law Tribunal Rules, 2016 — Rule 11, 74

Tribunals and Commissions16 Oct 2023Disposed Of

Kakali Samajpaty Vs Registrar Of Companies

National Company Law Tribunal · (2023) 10 NCLT CK 0040

Companies Act, 2013 — Section 248, 252, 252(3)

Tribunals and Commissions16 Oct 2023Disposed Of

Mrinmoyee Roy Vs Gitanjali Vacation Ville Pvt Ltd

National Company Law Tribunal · (2023) 10 NCLT CK 0039

Companies Act, 2013 — Section 96, 97(1), 101National Company Law Tribunal Rules, 2016 — Rule 11, 74

Tribunals and Commissions16 Oct 2023Disposed Of

Escorts Kubota Limited Vs

National Company Law Tribunal · (2023) 10 NCLT CK 0038

Companies Act, 2013 — Section 102, 133, 230, 230(3), 230(5), 232, 232(3)Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 8, 14

Tribunals and Commissions13 Oct 2023Allowed

Arvinder Singh Vs M/s. Sanmati Distributors Private Limited

National Company Law Tribunal · (2023) 10 NCLT CK 2941

Insolvency and Bankruptcy Code, 2016-Section 9, 12(1), 12(3), 33, 33(1)(a), 33(2), 54, 54(2), 54(3), 60(5)National Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6

Tribunals and Commissions13 Oct 2023Allowed

Vignaharta Corrugators Private Limited Vs Cyber Infosystems and Technologies Private Limited

National Company Law Tribunal · (2023) 10 NCLT CK 2954

Insolvency and Bankruptcy Code, 2016-Section 4, 7, 7(1), 7(2), 7(5), 10A, 13(1)(b), 13(1)(c), 14, 14(1), 14(2), 14(3), 15, 17, 18, 19, 20, 21, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(3)Companies Act, 1956

Tribunals and Commissions13 Oct 2023Allowed

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National Company Law Tribunal · (2023) 10 NCLT CK 2956

Insolvency and Bankruptcy Code, 2016-Section 54(1), 54(2), 54(3), 54, 52, 33, 53(1)IBBI (Liquidation Process) Regulations, 2016-Regulation 31(1), 13, 47A, 47SARFAESI Act, 2002

Tribunals and Commissions13 Oct 2023

Yasmin Sabir Ali Vs Rabindra Kumari Mintri & Anr.

National Company Law Tribunal · (2023) 10 NCLT CK 2958

Insolvency and Bankruptcy Code, 2016-Section 60(5), 31(1), 61(1)NCLT Rules, 2016-Rule 11

Tribunals and Commissions13 Oct 2023

VKM Infrastructure Pvt. Ltd Vs Gammon Engineers & Contractors Pvt. Ltd & Anr.

National Company Law Tribunal · (2023) 10 NCLT CK 2983

Insolvency and Bankruptcy Code, 2016-Section 9

Tribunals and Commissions13 Oct 2023

IDBI Bank Ltd. Vs EPC Constructions (India) Ltd.

National Company Law Tribunal · (2023) 10 NCLT CK 3003

Insolvency and Bankruptcy Code, 2016-Section 33(5), 35(1)(k), 60(5), 36National Company Law Tribunal Rules, 2016-Rule 11

Tribunals and Commissions13 Oct 2023Allowed

P. Sriram Vs M/s. STT Limited (In Liquidation)

National Company Law Tribunal · (2023) 10 NCLT CK 3017

Insolvency and Bankruptcy Code, 2016-Section 54NCLT Rules, 2016-Rule 11, 151Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016-Regulation 14, 32, 32(b) to (f), 33, 34, 34(2), 34(3), 35

Tribunals and Commissions13 Oct 2023

M/S. Barbrik Project Limited Vs M/S. Patel Engineering Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3023

Insolvency & Bankruptcy Code, 2016-Section 9, 4Indian Contract Act, 1872-Sections 60 & 61