Tribunals and Commissions17 Oct 2023
Ashok Kohli & Associates Vs Pusalkar Su-Rak-Sha Components Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3014
Insolvency and Bankruptcy Code, 2016-Section 9, 5(21)Companies Act, 1956
COURT ARCHIVE
National Company Law Tribunal judgments
20,303 judgments · page 351 of 1,016
Tribunals and Commissions17 Oct 2023Allowed
Laser Solar LLP Vs Kannan Tiruvengadam
National Company Law Tribunal · (2023) 10 NCLT CK 3016
Insolvency and Bankruptcy Code, 2016-Section 7, 30(2), 31, 31(1), 32A, 33, 53, 60(5), 60(6)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 32(e)
Tribunals and Commissions17 Oct 2023
Suraksha Asset Reconstruction Ltd. Vs Unity Small Finance Bank Ltd. & Ors.
National Company Law Tribunal · (2023) 10 NCLT CK 3020
Insolvency and Bankruptcy Code, 2016-Section 60(5), 14, 14(1)(a), 14(1)(b), 14(1)(c), 18(f), 63, 238
Tribunals and Commissions17 Oct 2023Allowed
Small Industries Development Bank Of India Vs Apodis Hotels & Resorts Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3026
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14(1), 31(1), 33Insolvency and Bankruptcy Rules, 2016-Rule 6Civil Procedure Code
Tribunals and Commissions17 Oct 2023
M/s. Skylark Ithaca Buyers Welfare Association Vs M/s. Skylark Mansions Pvt. Ltd.
National Company Law Tribunal · (2023) 10 NCLT CK 3038
Insolvency & Bankruptcy Code, 2016-Section 7, 60(5)NCLT Rules, 2016-Rule 11
Tribunals and Commissions17 Oct 2023
Pamba Engineering & Construction Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3041
Insolvency & Bankruptcy Code, 2016-Section 59(7), 59Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 8, 10, 35, 38, 41Companies Act, 2013-Section 137(1), 92(4)
Tribunals and Commissions17 Oct 2023Allowed
Rythem Overseas Trade Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3046
Insolvency and Bankruptcy Code, 2016-Section 7, 35(2), 54(2)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 8, 12, 13, 15, 21A, 34, 37A, 38(1), 41, 45, 45(1), 45(3)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4
Tribunals and Commissions17 Oct 2023
State Bank Of India Vs Vindyavasini Steel Products Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3055
Insolvency and Bankruptcy Code, 2016-Section 7, 33(1), 33(2), 30(6), 34(1), 52, Chapter IIIInsolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
Tribunals and Commissions17 Oct 2023Allowed
IFCI Limited Vs NTCIL Infrastructure Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3068
Insolvency and Bankruptcy Code, 2016-Section 3(12), 7, 7(5)(a), 13, 14, 15, 17, 18, 19, 20, 21, 31, 33, 60(2), 60(5)Insolvency and Bankruptcy Code (Application to Adjudicating Authority) Rules, 2016-Rule 4National Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions17 Oct 2023
Sainik Industries Private Limited Vs Mr. Ritesh Raghunath Mahajan
National Company Law Tribunal · (2023) 10 NCLT CK 3085
Insolvency & Bankruptcy Code, 2016-Section 60(5), 9NCLT Rules, 2016-Rule 34CPC-Section 151
Tribunals and Commissions17 Oct 2023
State Bank Of India Vs Reliance Communication Infrastructure Ltd
National Company Law Tribunal · (2023) 10 NCLT CK 3094
Insolvency and Bankruptcy Code, 2016-Section 60(5) & 7
Tribunals and Commissions17 Oct 2023
Bellatrix Logistics India Private Limited & Anr. Vs Registrar Of Companies, Nct Of Delhi & Haryana & Ors.
National Company Law Tribunal · (2023) 10 NCLT CK 3100
Insolvency and Bankruptcy Code, 2016-Section 59, 59(7), 59(8)Companies Act, 2013Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 3, 9, 14, 30, 35, 37(3), 38(2), 38(3), 39
Tribunals and Commissions17 Oct 2023Dismissed
Asean International Limited Vs Sanjeev Maheshwari
National Company Law Tribunal · (2023) 10 NCLT CK 3116
Insolvency and Bankruptcy Code, 2016-Section 60(5), 53(1), 42, 3(10)IBBI (Liquidation Process) Regulations, 2016-Regulation 26NCLT Rules, 2016-Rule 34
Tribunals and Commissions17 Oct 2023Allowed
CFM Asset Reconstruction Company Pvt. Ltd. Vs Bhavya Infrastructure India Pvt. Ltd.
National Company Law Tribunal · (2023) 10 NCLT CK 3127
Insolvency & Bankruptcy Code, 2016-Section 7, 33, 33(1)(a), 33(2), 34(1), 52, Chapter-IIIInsolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
Tribunals and Commissions17 Oct 2023
Mr. Rahul Damani Vs Mr. Kanchan Dutta & Anr.
National Company Law Tribunal · (2023) 10 NCLT CK 3147
Insolvency and Bankruptcy Code, 2016-Section 7, 60(5), 61NCLT Rules, 2016-Rule 11
Tribunals and Commissions17 Oct 2023
Mr. Divyesh Desai Vs The Deputy Commissioner Of Income Tax & Anr.
National Company Law Tribunal · (2023) 10 NCLT CK 3170
Insolvency & Bankruptcy Code, 2016-Section 36, 53, 53(1)(e), 60(5), 230, 238Income Tax Act-Section 178(6), 194 IACompanies Act, 1956
Tribunals and Commissions17 Oct 2023
Ashok Tiwari Vs Tattva Properties LLP
National Company Law Tribunal · (2023) 10 NCLT CK 3177
Insolvency and Bankruptcy Code, 2016-Section 7, 9, 10, 10A, 60(5)
Tribunals and Commissions17 Oct 2023Allowed
BSFC Distributors Private Limited Vs Pilot Mines & Minerals Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3190
Insolvency & Bankruptcy Code, 2016-Section 7, 12, 14, 30(6), 31, 33(1), 33(1)(b)(ii), 33(2), 33(5), 33(7), 34(1), 34(2), 35(1), 52, 56Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 13
Tribunals and Commissions17 Oct 2023
Schweitzer Systemtek India Pvt. Ltd. Vs Phoenix ARC Pvt. Ltd.
National Company Law Tribunal · (2023) 10 NCLT CK 3214
Insolvency and Bankruptcy Code, 2016-Section 12, 12(3), 14, 22, 33(1), 33(5), 33(7), 34, 34(8), 35(1), 60(5)Insolvency and Bankruptcy Code (Amendment) Act, 2019Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 13
Tribunals and Commissions17 Oct 2023Dismissed
Axis Bank Limited Vs Kafila Hospitality And Travels Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3229
Insolvency and Bankruptcy Code, 2016-Section 7, 60(1), 5(8), 5(8)(f), 3(12)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Indian Contract Act, 1872-Section 74, 75