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National Company Law Tribunal judgments

20,303 judgments · page 336 of 1,016

Tribunals and Commissions09 Nov 2023

PSL Engineering Pte. Ltd. Vs Mr. Navin Khandelwal, RP

National Company Law Tribunal · (2023) 11 NCLT CK 2833

Insolvency and Bankruptcy Code, 2016-Section 60(5), 15, 12(2)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 12(2)Singapore Companies Act
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Tribunals and Commissions09 Nov 2023

M/s. S.S. Construction Co. Vs Gammon India Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2858

Insolvency and Bankruptcy Code, 2016-Section 8, 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 5(1), 5(1)(a), 5(1)(b)Limitation Act, 1963-Section 18, 19
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Tribunals and Commissions09 Nov 2023

Mr. Deepak Kumar Dash Vs Gammon India Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2891

Insolvency and Bankruptcy Code, 2016-Section 8, 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 5(1), 5(1)(a), 5(1)(b)Limitation Act, 1963-Section 18, 19
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Tribunals and Commissions09 Nov 2023

Mr. Ajay Kumar Krushna Pradhan Vs Gammon India Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2913

Insolvency and Bankruptcy Code, 2016-Sections 8, 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 5(1), 5(1)(a), 5(1)(b)Limitation Act, 1963-Section 18, 19
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Tribunals and Commissions08 Nov 2023Allowed

Exclusive Engineers Private Limited Vs Mr. Manoj Kulshrestha

National Company Law Tribunal · (2023) 11 NCLT CK 2617

Insolvency and Bankruptcy Code, 2016-Section 33, 10, 15, 21, 19(2), 27, 33(1)(a), 33(2), 54, 12, 12(1), 12(2), 12(3)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7IBBI (Liquidation Process) Regulations, 2016-Rule 14
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Tribunals and Commissions08 Nov 2023Dismissed

Gautam Saha & Anr. Vs Kamal Agarwal

National Company Law Tribunal · (2023) 11 NCLT CK 2659

Insolvency and Bankruptcy Code, 2016-Section 19(2), 43, 66, 68, 70, 71, 72, 236National Company Law Tribunal Rules, 2016-Rule 11Companies Act, 2013-Section 213
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Tribunals and Commissions08 Nov 2023

Virendra Maurya Vs Sorich Foils Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2748

Insolvency and Bankruptcy Code, 2016-Section 12ANCLT Rules, 2016-Rule 11IBBI (Regulation Process for Corporate Persons) Regs., 2016-Regulation 30A
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Tribunals and Commissions08 Nov 2023

Garodia Chemicals Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2763

Insolvency and Bankruptcy Code, 2016-Section 54(C), 54K(13), 54A(1), 54A(2)(g), 54A(2)(f), 54A(3), 54A(2)(e), 54B(1)(a), 54C, 54C(3)(c), 29A, 54A(2)(d), 54C(3)(d), 54C(3)(b)Insolvency & Bankruptcy (Pre-Packaged Insolvency Resolution Process) Rules, 2021-Rule 4IBBI (Pre-packaged Insolvency Resolution Process) Regulations, 2021-Regulation 14(5), 17, 16(2)
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Tribunals and Commissions08 Nov 2023Allowed

Mandyati Dealcomm Private Limited Vs Kanika Buildcom Private Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2798

Insolvency and Bankruptcy Code, 2016-Section 7, 4(1), 13, 14, 15, 17, 18, 19, 20, 21, 31(1), 33, 7(5)(a)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 9(1), 4(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
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Tribunals and Commissions08 Nov 2023Dismissed

Rajesh Kumar Goel Vs Manu Kesarwani & Anr.

National Company Law Tribunal · (2023) 11 NCLT CK 2873

Insolvency and Bankruptcy Code, 2016-Section 66(1), 9, 19(2), 19(3)Insolvency and Bankruptcy Board of India Regulations, 2016-Regulation 35A
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Tribunals and Commissions08 Nov 2023Allowed

Rover Finance Limited Vs MPF Systems Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2879

Insolvency and Bankruptcy Code, 2016-Section 7, 4(1), 13, 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(1), 9(1)Companies Act, 1956
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Tribunals and Commissions08 Nov 2023Allowed

Indowind Energy Ltd

National Company Law Tribunal · (2023) 11 NCLT CK 2905

IBC, 2016-Section 12A, 7IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A, 30A(1)(a), 30A(2)NCLT Rules, 2016-Rule 11
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Tribunals and Commissions08 Nov 2023Partly Allowed

Indian Bank Vs Racharla Ramakrishna Gupta

National Company Law Tribunal · (2023) 11 NCLT CK 2915

Insolvency and Bankruptcy Code, 2016-Section 60(5)(c), 36, 34Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 31A(11), Schedule 1 of 4A and 4BNational Company Law Tribunal Rules, 2016-Rules 11, 13, 32
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