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National Company Law Tribunal judgments

20,303 judgments · page 321 of 1,016

Tribunals and Commissions05 Dec 2023

Nvantage India Private Limited

National Company Law Tribunal · (2023) 12 NCLT CK 3422

Insolvency and Bankruptcy Code, 2016-Section 59, 59(3), 59(7)Companies Act, 1956Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 9(1), 14, 34, 38
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Tribunals and Commissions05 Dec 2023

ADI Strategies India Private Limited

National Company Law Tribunal · (2023) 12 NCLT CK 3453

Insolvency and Bankruptcy Code, 2016-Section 59, 59(3), 59(7)Companies Act, 1956Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 9(1), 14, 34, 38
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Tribunals and Commissions05 Dec 2023

Greater Noida Industrial Development Authority Vs Mr. Nilesh Sharma

National Company Law Tribunal · (2023) 12 NCLT CK 3472

Insolvency and Bankruptcy Code, 2016-Section 60(5), 3(30), 3(31), 98, 204, 208, 53(1)(b)(ii), 238, 14, 14(1), 25, 74, 9, 22, 3(27), 180, 52(a), 18, 7, 30, 31, 30(2)(b), 53, 53(1), 30(4)Uttar Pradesh Industrial Area Development Act, 1976-Section 13, 13ALand Acquisition Act, 1894
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Tribunals and Commissions05 Dec 2023

Mr. Balkrishan Sharma Vs Praveen Kumar Pillai & Ors.

National Company Law Tribunal · (2023) 12 NCLT CK 3476

Insolvency & Bankruptcy Code, 2016-Section 66(2), 69(a), 69, 66, 19(2), 19(3), 19, 12(2), 60(5), 238, 5(19)IBBI (Bye Laws and Governing Agencies Regulations) 2016-Model 27 of the ScheduleIBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 33(3)
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Tribunals and Commissions05 Dec 2023

Jasoda Gulliya Vs M/s. Idzire Hospitality Private Limited

National Company Law Tribunal · (2023) 12 NCLT CK 3511

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 22, 33(2), 33(5), 33(7), 34(7), 35, 35(1), 36, 38, 39, 41Insolvency and Bankruptcy (Liquidation Process) Regulations, 2017-Regulation 4, 13Income Tax Act, 1961-Section 178
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Tribunals and Commissions05 Dec 2023Disposed Of

Dilipkumar Shrivastava Vs Sudeep Construction Pvt Ltd

National Company Law Tribunal · (2023) 12 NCLT CK 0018

Code of Criminal procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 34, 409, 420, 465, 466, 467, 468, 471Companies Act, 1956 — Section 111, 111A, 113, 397, 398, 399
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